Mens Avenue vs. The Commissioner Of Commercial Taxes
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NO.32010944782/2013-14 DATED 20/06/2018 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P1 AOF THE ASSESSMENT ORDER NO.32010944782/72/2015-16 DATED 15/01/2018 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P2OF THE INTERIM ORDER PASSED BY THIS HON'BLE COURT IN WP(C) NO.11335/2018 DATED 04/04/2018. 40 WP(C).No. 25991 of 2018 AND CON. CASES APPENDIX OF WP(C) 30593/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE NOTICE NO.32060530124/2013-14 DATED 03.07.2018 FOR THE YEAR 2013-14 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER. EXHIBIT P1 AOF THE NOTICE NO.32060530124/2014-15 DATED 09.07.2018 FOR THE YEAR 2014-15 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER. EXHIBIT P1 BOF THE NOTICE NO.32060530124/2015-16 DATED 10.07.2018 FOR THE YEAR 2015-16 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER. EXHIBIT P2OF THE CONSTITUTIONAL (101ST AMENDMENT) ACT 2016. EXHIBIT P3OF THE UNION LIST (LIST 1) TO THE SEVENTH SCHEDULE TO THE CONSTITUTION OF INDIA. EXHIBIT P4OF THE STATE LIST (LIST II) TO THE SEVENTH SCHEDULE TO THE CONSTITUTION OF INDIA. EXHIBIT P5OF THE NOTIFICATION NO.SO 2986(E) DATED 16.09.2016 ISSUED BY THE DEPARTMENT OF REVENUE, GOVERNMENT OF INDIA. EXHIBIT P6OF THE INTERIM ORDER ISSUED BY THE HON'BLE COURT OF KERALA IN WP(C)NO.11335/2018 DATED 04.04.2018. 41 WP(C).No. 25991 of 2018 AND CON. CASES APPENDIX OF WP(C) 31194/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER DATED 21.8.2018 FOR THE YEAR 2012-13. EXHIBIT P2OF THE ASSESSMENT ORDER DATED 23.8.2018 FOR THE YEAR 2013-14 EXHIBIT P3OF THE INTERIM ORDER DATED 04.4.2018 IN WPC.NO,11335/2018. EXHIBIT P4OF THE INTERIM ORDER DATED 12.4.2018 IN WPC.NO.13136/2018. 42 WP(C).No. 25991 of 2018 AND CON. CASES APPENDIX OF WP(C) 31591/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER NO 32010891164/2014-15 DATED 25.5.2018 FOR THE YEAR 2014-15 ISSUED BY THE 1ST RESPONDENT EXHIBIT P2OF THE ORDER DATED 4.4.2018 IN WPC NO 11335/2018 (N) OF HON'BLE HIGH COURT OF KERALA.
43 WP(C).No. 25991 of 2018 AND CON. CASES APPENDIX OF WP(C) 32794/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER NO.32150595576/2012-13 DATED 21.10.2017 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER FOR THE YEAR 2012-13. EXHIBIT P1 AOF THE ASSESSMENT ORDER NO.32150595576/2013-14 DATED 21.10.2017 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER FOR THE YEAR 2013-14. EXHIBIT P1 BOF THE ASSESSMENT ORDER NO.32150595576/2014-15 DATED 21.10.2017 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER FOR THE YEAR 2014-15. EXHIBIT P2OF THE INTERIM ORDER PASSED BY THIS HON'BLE COURT IN WP(C)NO.11335/2018 DATED 04.04.2018. 44 WP(C).No. 25991 of 2018 AND CON. CASES APPENDIX OF WP(C) 32991/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 PHOTOSTAT COPY OF NOTICE NO.320113/UR/2016- 17 DATED 29.9.2018 ISSUED BY THE FIRST RESPONDENT
45 WP(C).No. 25991 of 2018 AND CON. CASES APPENDIX OF WP(C) 33592/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF ASSESSMENT ORDER FOR THE ASSESSMENT YEAR 2013-14 DATED 31/10/2016. EXHIBIT P2OF THE ORDER IN WP(C)NO.40762 OF 2016 DATED 12/01/2017. EXHIBIT P3OF THE ORDER OF THE DEPUTY COMMISSIONER OF STATE TAX (APPEALS) DATED 08/06/2018. EXHIBIT P4OF THE MEMORANDUM OF APPEAL DATED 12/09/2018. EXHIBIT P5OF THE STAY PETITION DATED 12/09/2018. EXHIBIT P6OF THE NOTICE DATED 15/07/2017. EXHIBIT P7OF THE NOTICE DATED 17/09/2018.
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