Janatha Super Bazar vs. The Assistant Commissioner
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NO.320719849942/2014-15 DATED 7/7/2018 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P5OF THE ORDER NO.32071849942/2015- 16 DATED 3/8/2018 ISSUED BY THE 1ST RESPONDENT.
WP(C).No. 29929/2018 & CONN. CASES 31 APPENDIX OF WP(C) 29328/2018 PETITIONER'S EXHIBITS: EXHIBIT P1 COPY OF ASSESSMENT ORDER ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2011-12 DATED 08.06.2018 EXHIBIT P1 (a) COPY OF NOTICE ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2012-13 DATED 09.08.2018
WP(C).No. 29929/2018 & CONN. CASES 32 APPENDIX OF WP(C) 29527/2018 PETITIONER'S EXHIBITS: EXHIBIT P1 COPY OF NOTICE DATED 26/5/2018 ISSUED BY 1ST RESPONDENT UNDER SEC 25(1) OF KVAT ACT FOR THE YEAR 2011-12 EXHIBIT P2 COPY OF NOTICE DATED 4/8/2018 ISSUED BY 1ST RESPONDENT UNDER SEC 25(1) OF KVAT ACT FOR THE YEAR 2012-13 EXHIBIT P3 COPY OF NOTICE DATED 4/8/2018 ISSUED BY 1ST RESPONDENT UNDER SEC 25(1) OF KVAT ACT FOR THE YEAR 2014-15 EXHIBIT P4 COPY OF NOTICE DATED 4/8/2018 ISSUED BY 1ST RESPONDENT UNDER SEC 25(1) OF KVAT ACT FOR THE YEAR 2015-16
WP(C).No. 29929/2018 & CONN. CASES 33 APPENDIX OF WP(C) 30527/2018 PETITIONER'S EXHIBITS: EXHIBIT P1 COPY OF ASSESSMENT ORDER ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2011-12 DATED 02.08.2018
WP(C).No. 29929/2018 & CONN. CASES 34 APPENDIX OF WP(C) 30530/2018 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER NO.32011316267/2014-15 DATED 29.8.2018 ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2014-15 EXHIBIT P1 (a)OF THE ASSESSMENT ORDER NO.32011316267/2015-16 DATED 29.8.2018 ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2015-16 EXHIBIT P2OF THE INTERIM ORDER PASSED BY THIS HON'BLE COURT IN WP(C) NO.11335/2018 DATED 04.04.2018
WP(C).No. 29929/2018 & CONN. CASES 35 APPENDIX OF WP(C) 31128/2018 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE NOTICE ISSUED TO THE PETITIONER DATED, 6-9-2018 BY THE FIRST RESPONDENT FOR YEAR 2014-15 EXHIBIT P2OF THE NOTICE ISSUED TO THE PETITIONER DATED, 6-9-2018 BY THE FIRST RESPONDENT FOR YEAR 2015-16 EXHIBIT P3OF THE NOTICE ISSUED TO THE PETITIONER DATED, 6-9-2018 BY THE FIRST RESPONDENT FOR YEAR 2016-17
WP(C).No. 29929/2018 & CONN. CASES 36 APPENDIX OF WP(C) 32527/2018 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE NOTICE DATED 11.09.2018 ISSUED U/S 25(1) OF THE KVAT ACT. EXHIBIT P2OF THE INTERIM ORDER DATED 04.04.2018 IN W.P.(C) NO. 11335/2018 OF THIS HON'BLE COURT.
WP(C).No. 29929/2018 & CONN. CASES 37 APPENDIX OF WP(C) 32529/2018 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER PASSED BY 1ST RESPONDENT FOR THE ASSESSMENT YEAR 2015-16 DATED 19.6.2018. EXHIBIT P2OF THE DEMAND NOTICE IN FORM NO.12 ISSUED BY 1ST RESPONDENT DATED 19.6.2018. WP(C).No. 29929/2018 & CONN. CASES 38 APPENDIX OF WP(C) 35530/2018 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE PENALTY ORDER DATED 04.10.2018 FOR THE YEAR 2014-15 EXHIBIT P2OF THE INTERIM ORDER DATED 4.04.18 IN WPC . 11335/2018 EXHIBIT P3OF THE INTERIM ORDER DATED 12.04.18 IN WPC 13136/2018
WP(C).No. 29929/2018 & CONN. CASES 39 APPENDIX OF WP(C) 35726/2018 PETITIONER'S EXHIBITS: EXHIBIT P1 AOF THE NOTICE NO. 32080648612/2016-17 DATED 01.10.2018 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER FOR THE ASSESSMENT YEAR 2016-17. WP(C).No. 29929/2018 & CONN. CASES 40 APPENDIX OF WP(C) 36730/2018 PETITIONER'S EXHIBITS: EXHIBIT P1 COPY OF ASSESSMENT ORDER ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2014-15 DATED 31.07.2018 EXHIBIT P1 (a) COPY OF ASSESSMENT ORDER ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2015-16 DATED 31.07.2018
WP(C).No. 29929/2018 & CONN. CASES 41 APPENDIX OF WP(C) 36927/2018 PETITIONER'S EXHIBITS: EXHIBIT P1 COPY OF ASSESSMENT ORDER ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2011-12 DATED 30.07.2018. WP(C).No. 29929/2018 & CONN. CASES 42 APPENDIX OF WP(C) 36930/2018 PETITIONER'S EXHIBITS: EXHIBIT P1 COPY OF ORDER ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2016-17 DATED 31.07.2018. WP(C).No. 29929/2018 & CONN. CASES 43 APPENDIX OF WP(C) 37129/2018 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER PASSED BY 1ST RESPONDENT FOR THE YEAR 2013-14 DATED 31-10-2018. EXHIBIT P2OF THE DEMAND NOTICE IN FORM NO.12 ISSUED BY 1ST RESPONDENT DATED 31.10.2018. WP(C).No. 29929/2018 & CONN. CASES 44 APPENDIX OF WP(C) 37326/2018 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER NO. 32072011402/2012-13 DATED 29/9/2018 ISSUED BY THE 1ST RESPONDENT.
WP(C).No. 29929/2018 & CONN. CASES 45 APPENDIX OF WP(C) 37929/2018 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE PRE-ASSESSMENT NOTICE NO 32070372175/13-14 DATED 9.10.2018
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