P.U George vs. The State Of Kerala
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NO.32081007925/2013-14 DATED 12-07-2018 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER FOR THE YEAR 2013-14 EXHIBIT P1 AOF THE ASSESSMENT ORDER NO.32081007925/2014-15 DATED 26-07-2018 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER FOR THE YEAR 2014-15 EXHIBIT P2OF THE INTERIM ORDER PASSED BY THIS HON'BLE COURT IN W.P(C) NO.11335/2018 DATED 04.04.2018 EXHIBIT P3OF THE REVENUE RECOVERY NOTICE ISSUED BY THE 5TH RESPONDENT DEMANDING THE PAYMENT OF THE ASSESSED TAX IN EXHIBIT -P1 & P1(A) ASSESSMENT ORDERS DATED 04-10-2018
-42- WP(C).No. 34709 of 2018 & CONN. CASES APPENDIX OF WP(C) 25110/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE PRE-ASSESSMENT NOTICE DATED 4.07.2018 FOR THE YEAR 2012-13 EXHIBIT P2OF THE PRE-ASSESSMENT NOTICE DATED 25.06.2018 FOR THE YEAR 2013-14 EXHIBIT P3OF THE INTERIM ORDER DATED 4.04.2018 IN W.P.(C) 11335/2018 EXHIBIT P4OF THE INTERIM ORDER DATED 12.04.2018 IN W.P.(C) 13136/2018
-43- WP(C).No. 34709 of 2018 & CONN. CASES APPENDIX OF WP(C) 25306/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 THEOF AMENDMENT ORDER FOR THE YEAR 2016-2017 DATED 11-12-2017 ALONG WITH ITS CORRESPONDING DEMAND NOTICES IN FORM NO.12 ISSUED BY THE FIRST RESPONDENT TO THE PETITIONER EXHIBIT P2OF ORDER ISSUED BY THIS COURT IN SIMILAR WRIT PETITIONS AND PASSED INTERIM ORDERS IN WPC NO.13930/2018, DATED 13/04/2018
-44- WP(C).No. 34709 of 2018 & CONN. CASES APPENDIX OF WP(C) 25506/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 AOF THE ORDER NO.32150581615/2014-15 DATED 20/6/2018 PASSED BY THE 2ND RESPONDENT. EXHIBIT P2 AOF THE DEMAND NOTICE DATED 20/6/2018
-45- WP(C).No. 34709 of 2018 & CONN. CASES APPENDIX OF WP(C) 26309/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1: TRUE PHOTOCOPY OF REGISTRATION CERTIFICATE OF THE PETITIONER ESTABLISHMENT. EXHIBIT P2: TRUE PHOTOCOPY OF THE ANNUAL RETURN FILED BY THE PETITIOENR FOR THE PERIOD 201-2011. EXHIBIT P3: TRUE PHOTOCOPY OF THE PRINT RETURN SHOWING RECEIPT AND ACCEPTANCE OF THE K-VAT RETURNS FILED BY THE PETITIONER FOR THE YEAR 2010- 2011. EXHIBIT P4: TRUE PHOTOCOPY OF NOTICE DATED 21/7/2018 (SERVED IN LAST WEEK OF JULY 2018) BY THE RESPONDENT. EXHIBIT P5: TRUE PHOTOCOPY OF ORDER DATED 4/5/2018 IN WP(C) NO.15163/2018, HIGH COURT OF KERALA. EXHIBIT P6: TRUE PHOTOCOPY OF ORDER DATED 13/12/2017 IN WP(C) NO.7729/2017,HIGH COURT OF ASSAM, NAGALAND, MOZORAM AND ARUNACHAL PRADESH. EXHIBIT P7: TRUE PHOTOCOPY OF INTERIM ORDER DATED 3/7/2018 PASSED IN W.P.(C)NO.21976/2018, HIGH COURT OF KERALA.
-46- WP(C).No. 34709 of 2018 & CONN. CASES APPENDIX OF WP(C) 28510/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF NOTICE ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2016-17 DATED 30.05.2018. -47- WP(C).No. 34709 of 2018 & CONN. CASES APPENDIX OF WP(C) 29506/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF SUMMONS ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2014-15. -48- WP(C).No. 34709 of 2018 & CONN. CASES APPENDIX OF WP(C) 30906/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF ANNUAL RETURN FOR THE YEAR 2014-15. EXHIBIT P2 COPY OF ORDER DATED 5.7.2018 ISSUED BY THE 1ST RESPONDENT UNDER SECTION 25(1) OF THE ACT FOR THE YEAR 2014-15. EXHIBIT P3 COPY OF INTERIM ORDER DATED 13.4.2018 ISSUED BY THIS HON'BLE COURT IN WPC.NO.13552 OF 2018. -49- WP(C).No. 34709 of 2018 & CONN. CASES APPENDIX OF WP(C) 31507/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 THEOF THE PRE ASSESSMENT NOTICE FOR THE YEAR 2016-2017 DATED 10/4/2018 ISSUED BY THE FIRST RESPONDENT TO THE PETITIONER. EXHIBIT P2 THEOF THE INTERIM STAY ORDER IN WPC NO.13930 OF 2018 DATED 13TH APRIL 2018. -50- WP(C).No. 34709 of 2018 & CONN. CASES APPENDIX OF WP(C) 31906/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE NOTICE DATED 23-08-2018 ISSUED BY THE 2ND RESPONDENT UNDER SECTION 25(1) OF THE KVAT ACT 2003. -51- WP(C).No. 34709 of 2018 & CONN. CASES APPENDIX OF WP(C) 32106/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 AOF THE NOTICE ISSUED FOR 2014- 15, 2015-16 AND 2016-17 DATED 30.08.2018. -52- WP(C).No. 34709 of 2018 & CONN. CASES APPENDIX OF WP(C) 32108/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 THEOF THE NOTICE ISSUED BY THE 1ST RESPONDENT DATED 26.6.2018. EXHIBIT P2 THEOF THE SAID NOTICE ISSUED BY THE 1ST RESPONDENT UNDER KERALA TAX ON LUXURIES ACT, 1976, DATED 2.7.2018. -53- WP(C).No. 34709 of 2018 & CONN. CASES APPENDIX OF WP(C) 32308/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE NOTICE DATED 24/7/2018 ISSUED BY THE 4TH RESPONDENT U/S. 25(1) OF THE KVAT ACT, 2003 FOR THE ASSESSMENT YEARS 2013-14 EXHIBIT P2OF THE REPLY FILED BY THE PETITIONER ON 8/8/2018 EXHIBIT P3OF THE NOTICE ISSUED ON 10/8/2018 BY THE 4TH RESPONDENT FOR HEARING ON 18/8/2018 AT 11 A.M EXHIBIT P4OF THE ASSESSMENT ORDER DATED 31/8/2018 UNDER SEC. 25(1) OF THE KVAT ACT FOR THE ASSESSMENT YEAR 2013-14. -54- WP(C).No. 34709 of 2018 & CONN. CASES APPENDIX OF WP(C) 32508/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF ASSESSMENT ORDER NO.32072020604/2013-14 DATED 23.8.2018. -55- WP(C).No. 34709 of 2018 & CONN. CASES APPENDIX OF WP(C) 32709/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER DATED 31.01.2018 ISSUED BY THE ASSESSING AUTHORITY. EXHIBIT P2OF THE ORDER DATED 31.07.2018 OF THE 3RD RESPONDENT APPELLATE AUTHORITY. EXHIBIT P3OF THE DATED 04.04.2018 IN WP(C)NO.11355/2018. EXHIBIT P4OF THE DATED 12.04.2018 IN WP(C)NO.13136/2018. EXHIBIT P5OF THE DATED 24.04.2018 IN WP(C)NO.14276/2018. EXHIBIT P6OF THE DATED 14.08.2018 IN WP(C)NO.27585/2018. -56- WP(C).No. 34709 of 2018 & CONN. CASES APPENDIX OF WP(C) 32906/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF NOTICE NO.IBK/1A/FIR/98-2018-19 DATED 14.9.2018 ISSUED BY 2ND RESPONDENT TO PETITIONER. EXHIBIT P2OF INTERIM ORDER DATED 4.4.2018 IN WP(C) NO.11355 OF 2018 PASSED BY THIS HON'BLE COURT.
-57- WP(C).No. 34709 of 2018 & CONN. CASES APPENDIX OF WP(C) 33907/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF PENALTY ORDER DATED 23.2.2018, ISSUED TO PETITIONER BY 1ST RESPONDENT, UNDER SECTION 47(6) OF THE KVAT ACT FOR 2016-17. EXHIBIT P2OF INTERIM ORDER DATED 4.4.2018 PASSED BY THIS HON'BLE COURT IN WRIT PETITION (C) NO.11335 OF 2018, IN STAYING FURTHER STEPS, ON THE FOOTING OF NOT HAVING LEGISLATIVE COMPLIANCE TO 1ST RESPONDENT AS ON THE DATE OF INITIATING PROCEEDINGS UNDER KVAT ACT 2003. -58- WP(C).No. 34709 of 2018 & CONN. CASES APPENDIX OF WP(C) 33107/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 AOF THE PROCEEDINGS OF COMPOUNDING PASSED FOR THE YEAR 2015-2016 DATED 17.10.2017. EXHIBIT-P2 AOF THE REVENUE RECOVERY NOTICE ISSUED IN FORM NO.1 FOR 2015-16 DATED 29.08.2018 EXHIBIT-P2 (A) AOF THE REVENUE RECOVERY NOTICE ISSUED IN FORM NO.10 FOR 2015-16 DATED 29.08.2018 EXHIBIT-P3 AOF THE NOTIFICATION NO.SO 2986 (E) DATED 16.09.2016
-59- WP(C).No. 34709 of 2018 & CONN. CASES APPENDIX OF WP(C) 34506/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 AOF THE NOTICE NO.32010690284/2015-16 DATED 25/09/2018 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER FOR THE ASSESSMENT YEAR 2015-16. -60- WP(C).No. 34709 of 2018 & CONN. CASES APPENDIX OF WP(C) 34507/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER PASSED BY THE 1ST RESPONDENT UNDER S.25(1) FOR THE YEAR 2016-2017 DATED 27.09.2018
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