A.Sreekantan Nair vs. The State Tax Officer
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NO.32063499358/2014-15 DATED 9-5-2018 ISSUED BY THE 1ST RESPONDENT TO THE PETITION FOR THE YEAR 2014-15. EXHIBIT P3A :OF THE ASSESSMENT ORDER NO.32063499358/2015-16 DATED 9-5-2018 ISSUED BY THE 1ST RESPONDENT TO THE PETITION FOR THE YEAR 2015-16. EXHIBIT P3B :OF THE ASSESSMENT ORDER NO.32063499358/2016-17 DATED 9-5-2018 ISSUED BY THE 1ST RESPONDENT TO THE
-32- WP(C).NO. 16513 OF 2018 AND CON. CASES PETITION FOR THE YEAR 2016-17 EXHIBIT P3C :OF THE ASSESSMENT ORDER NO.32063499358/2017-18 (04/2017 TO 06/2017) DATED 9-5-2018 ISSUED BY THE 1ST RESPONDENT TO THE PETITION FOR THE YEAR 2017-18. EXHIBIT P4 :OF THE CONSTITUTIONAL [101ST AMENDMENT] ACT 2016. EXHIBIT P5 :OF THE UNION LIST (LIST I) TO THE SEVENTH SCHEDULE TO THE CONSTITUTION OF INDIA. EXHIBIT P6 :OF THE STATE LIST (LIST II) TO THE SEVENTH SCHEDULE TO THE CONSTITUTION OF INDIA. EXHIBIT P7 :OF THE NOTIFICATION NO.SO 2986(E) DATED 16-9-2016 ISSUED BY THE DEPARTMENT OF REVENUE, GOVERNMENT OF INDIA. EXHIBIT P8 :OF THE INTERIM ORDER ISSUED BY HON'BLE COURT OF KERALA IN WPC.NO.11335 DATED 4-4-2018. -33- WP(C).NO. 16513 OF 2018 AND CON. CASES APPENDIX OF WP(C) 19511/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER NO. 320411162168/2011-12 DATED 26.2.2018 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P2OF THE ORDER IN WPC 11335/2018 OF THIS HON'BLE COURT.
-34- WP(C).NO. 16513 OF 2018 AND CON. CASES APPENDIX OF WP(C) 19514/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE NOTICE NO.CRII/18- 19/CI/STO(IB)I/TVPM DATED 22-5-2018. -35- WP(C).NO. 16513 OF 2018 AND CON. CASES APPENDIX OF WP(C) 19515/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE NOTICE NO. 32151066096/2015-16 DATED 5-5-2018 EXHIBIT P2OF THE NOITCE NO. 32151066096/2016-17 DATED 5-5-2018. -36- WP(C).NO. 16513 OF 2018 AND CON. CASES APPENDIX OF WP(C) 20113/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 THEOF THE ASSESSMENT ORDER NO. 3215136278 DATED 26.5.2018 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P2 THEOF THE DEALER PARTICULARS FOR THE YEAR 2016-17 DATED 21.03.2018. EXHIBIT P3 THEOF THE INTERIM ORDER DATED 04.04.2018 IN WPC NO. 11335/2018 OF THE HONOURABLE HIGH COURT OF KERALA.
-37- WP(C).NO. 16513 OF 2018 AND CON. CASES APPENDIX OF WP(C) 20311/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ORDER NO.32071802343/2013- 14 DATED 21.5.2018 EXHIBIT P2OF THE ORDER NO.32071802343/2016- 17 DATED 3.1.2018
-38- WP(C).NO. 16513 OF 2018 AND CON. CASES APPENDIX OF WP(C) 20313/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE NOTICE NO.32041091046/2015-16 DATED 26.5.2018 ISSUED BY THE 1ST RESPONDENT EXHIBIT P2OF THE ORDER IN WPC NO 11335/2018 OF THIS HON'BLE COURT.
-39- WP(C).NO. 16513 OF 2018 AND CON. CASES APPENDIX OF WP(C) 20715/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF ORDER ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2015-16 DATED 31.5.2018. EXHIBIT P2 COPY OF ORDER IN W.P(C) NO. 11335/18 OF THIS HON'BLE COURT DATED 04.04.2018. -40- WP(C).NO. 16513 OF 2018 AND CON. CASES APPENDIX OF WP(C) 20914/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1.OF THE ASSESSMENT ORDER FOR THE YEAR 2016-17 DATED 22.11.2017 EXHIBIT P2.OF THE PRE-ASSESSMENT NOTICE FOR THE YEAR 2015-16 DATED 31.5.2018
-41- WP(C).NO. 16513 OF 2018 AND CON. CASES APPENDIX OF WP(C) 25111/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER DATED 8.06.2018 FOR THE YEAR 2015-16 WITH ENGLISH TRANSLATION. EXHIBIT P2OF THE INTERIM ORDER DATED 4.04.2018 IN W.P.(C) 11335/2018 EXHIBIT P3OF THE INTERIM ORDER DATED 12.04.2018 IN W.P(C) 13136/2018
-42- WP(C).NO. 16513 OF 2018 AND CON. CASES APPENDIX OF WP(C) 25314/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1.OF THE ORDER NO.32071360004/2013- 14/KVAT DATED 26.3.2018 ISSUED BY THE 1ST RESPONDENT
-43- WP(C).NO. 16513 OF 2018 AND CON. CASES APPENDIX OF WP(C) 25715/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER DATED 30.06.2018 FOR THE YEAR 2015-16 PASSED UNDER SECTION 6(2) OF THE KLT ACT EXHIBIT P2OF THE ASSESSMENT ORDER DATED 30.06.2018 FOR THE YEAR 2016-17 PASSED UNDER SECTION 6(2) OF THE KLT ACT EXHIBIT P3OF THE ASSESSMENT ORDER DATED 30.06.2018 FOR THE YEAR 2017-15 (UP TO JUNE 2017) PASSED UNDER SECTION 6(2) OF THE KLT ACT EXHIBIT P4OF THE INTERIM ORDER DATED 04.04.2018 IN WPC.NO. 11335/2018 EXHIBIT P5OF THE INTERIM ORDER DATED 12.04.2018 IN WPC.NO. 13136/2018
-44- WP(C).NO. 16513 OF 2018 AND CON. CASES APPENDIX OF WP(C) 25914/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF ORDER ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2014-15
-45- WP(C).NO. 16513 OF 2018 AND CON. CASES APPENDIX OF WP(C) 26511/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF ASSESSMENT ORDER DATED 30-04-2018 FOR THE YEAR 2015-16 ISSUED BY THE 1ST RESPONDENT UNDER THE KERALA TAX ON LUXURIES ACT. EXHIBIT P1(A) COPY OF ASSESSMENT ORDER DATED 30-04-2018 FOR THE YEAR 2016-17 ISSUED BY THE 1ST RESPONDENT UNDER THE KERALA TAX ON LUXURIES ACT FOR THE YEAR 2016-17 EXHIBIT P2 COPY OF INTERIM ORDER DATED 13-04-2018 ISSUED BY THE HON'BLE COURT IN W.P(C) NO 13552 OF 2018
-46- WP(C).NO. 16513 OF 2018 AND CON. CASES APPENDIX OF WP(C) 28112/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE NOTICE DATED 20.12.2017. EXHIBIT P2OF THE REPLY LETTER DATED 22.1.2018 EXHIBIT P3OF THE ASSESSMENT ORDER DATED 26.2.2018 EXHIBIT P4OF THE INTERIM ORDER DATED 4.4.2018 IN WPC.NO,11335/2018
-47- WP(C).NO. 16513 OF 2018 AND CON. CASES APPENDIX OF WP(C) 28514/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF NOTICE ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2012-13 DATED 4.8.2018. -48- WP(C).NO. 16513 OF 2018 AND CON. CASES APPENDIX OF WP(C) 28711/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE THE NOTICE U/S.25 DATED 04/04/2018 FOR 2013-14 ISSUED BY THE 1ST RESPONDENT.
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