Nidheesh.C.U vs. State Tax Officer
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Before: HONBLE COURT IN WP(C) NO. 11335/2018 DATED
NO.32080692306/2014-15 DATED 28.5.2018 FOR THE ASSESSMENT YEAR 2014-15 EXHIBIT P2OF THE ASSESSMENT ORDER NO.32080692306/2015-16 DATED 28.5.2018 FOR THE ASSESSMENT YEAR 2015-16 EXHIBIT P3OF THE ASSESSMENT ORDER NO.32080692306/2016-17 DATED 28.5.2018 FOR THE ASSESSMENT YEAR 2016-17
WP(C).No. 34312/2018 & CONN. CASES 42 APPENDIX OF WP(C) 37118/2018 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE ORDER NO. 32592270916/2013-14 DATED 27.02.2018 ISSUED BY 1ST RESPONDENT WHILE ACTING AS 4TH RESPONDENT UNDER KVAT ACT & RULES.
WP(C).No. 34312/2018 & CONN. CASES 43 APPENDIX OF WP(C) 37314/2018 PETITIONER'S EXHIBITS: EXHIBIT P1 THEOF THE REGISTRATION CERTIFICATE NO.32051648002 DATED 26.12.2007 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P2 THEOF THE GST REGISTRATION CERTIFICATE NO.32AAACV6959NIZR DATED 21.09.2017 ISSUED TO THE PETITIONER. EXHIBIT P3 THEOF THE ANNUAL RETURN FOR 2011-12. EXHIBIT P4 THEOF THE ANNUAL RETURN FOR 2012-13. EXHIBIT P5 THEOF THE ANNUAL RETURN FOR 2014-15. EXHIBIT P6 THEOF THE NOTICE FOR 2011-12 IN NO.32051648002/2011-12/22.10.2018. EXHIBIT P7 THEOF THE NOTICE FOR 2012-2013 IN NO.32051648002/2012-13/22.10.2018. EXHIBIT P8 THEOF THE NOTICE FOR 2014-15 IN NO.32051648002/2014-15/22.10.2018. WP(C).No. 34312/2018 & CONN. CASES 44 APPENDIX OF WP(C) 37317/2018 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER & DEMAND NOTICE FOR THE YEAR 2016-17 DATED 20.9.2018 ISSUED BY THE 1ST RESPONDENT.
WP(C).No. 34312/2018 & CONN. CASES 45 APPENDIX OF WP(C) 37320/2018 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE PRE-ASSESSMENT NOTICE NO.32040521032/2011-12 DATED 25.10.2018 ISSUED BY THE 1ST RESPONDENT.
WP(C).No. 34312/2018 & CONN. CASES 46 APPENDIX OF WP(C) 37512/2018 PETITIONER'S EXHIBITS: EXHIBIT P1 COPY OF ANNUAL RETURN FOR THE 2014-15. EXHIBIT P2 COPY OF ORDER DATED 30.6.2018 ISSUED BY THE 1ST RESPONDENT UNDER SECTION 25(1) FOR THE YEAR 2014-15 EXHIBIT P3 COPY OF INTERIM ORDER DATED 13.4.2018 ISSUED BY THIS HON'BLE COURT IN WPC NO.13552 OF 2018. WP(C).No. 34312/2018 & CONN. CASES 47 APPENDIX OF WP(C) 37517/2018 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE NOTICE NO. 32081269691/2016-17 DATED 07-02-2018 FOR THE YEAR 2016-17 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER EXHIBIT P2OF THE ASSESSMENT ORDER NO. 32081269691/2016-17 DATED 10-08-2018 FOR THE YEAR 2016-17 ISSUED BY THE 1ST RESPONDENT TO THE PETITIOENR EXHIBIT P3OF THE CONSTITUTIONAL (101 ST AMENDEMENT) ACT 2016 EXHIBIT P4OF THE UNION LIST (LIST I) TO THE SEVENTH SCHEDULE TO THE CONSTITUTION OF INDIA EXHIBIT P5OF THE STATE LIST (LIST II) TO THE SEVENTH SCHEDULE TO THE CONSTITUTION OF INDIA EXHIBIT P6OF THE NOTIFICATION NO SO 2986 (E) DATED 16-09-2016 ISSUED BY THE DEPARTMENT OF REVENUE, GOVERNMENT OF INDIA EXHIBIT P7OF THE REVENUE RECOVERY NOTICE NO. A7-3351/2018 RRC NO. 34/2018-19 DATED 03-11-2018 FOR THE YEAR 2016-17 ISSUED BY THE 2ND RESPONDENT EXHIBIT P8OF THE INTERIM ORDER ISSUED BY THE HON'BLE COURT OF KERALA IN WP(C) NO. 11335/18 DATED 04-04-2018. WP(C).No. 34312/2018 & CONN. CASES 48 APPENDIX OF WP(C) 38312/2018 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER NO 32080610722/2014-15 DATED 31.10.2018
WP(C).No. 34312/2018 & CONN. CASES 49 APPENDIX OF WP(C) 38913/2018 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER PASSED BY 1ST RESPONDENT FOR THE YEAR 2013-14 DATED 28.07.2018. EXHIBIT P2OF THE DEMAND NOTICE IN FORM NO.12 ISSUED BY 1ST RESPONDENT DATED 28.07.2018.
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.