Ameer.P.M vs. State Of Kerala
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NO.32070369778/2014-15 DATED 28/02/2018 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P2-OF THE ORDER IN W.P(C)11335/2018 OF THIS HON'BLE COURT DATED 04/04/2018. W.P.(C) No.20491/2018 -32- APPENDIX OF WP(C) 25093/2018 PETITIONER'S/S EXHIBITS: EXHIBIT-P1: COPY OF ORDER DATED 04.12.2017 ISSUED BY THE 1ST RESPONDENT UNDER SECTION 25(1) FOR THE YEAR 2012-13. EXHIBIT-P2: COPY OF INTERIM ORDER DATED 13.04.2018 ISSUED BY THIS HON'BLE COURT IN W.P.(C) NO.13552 OF 2018. W.P.(C) No.20491/2018 -33- APPENDIX OF WP(C) 25094/2018 PETITIONER'S/S EXHIBITS: EXHIBIT-P1: COPY OF NOTICE DATED 28.03.2018 ISSUED BY THE 1ST RESPONDENT UNDER SECTION 25(10 FOR THE YEAR 2011-12. EXHIBIT-P2: COPY OF REPLY DATED 11.05.2018. EXHIBIT-P3: COPY OF ORDER DATED 18.05.2018 ISSUED BY THE 1ST RESPONDENT UNDER SECTION 25(1) FOR THE YEAR 2011-12. EXHIBIT-P4: COPY OF INTERIM ORDER DATED 13.04.2018 ISSUED BY THIS HON'BLE COURT IN W.P.(C) NO.13552 OF 2018. W.P.(C) No.20491/2018 -34- APPENDIX OF WP(C) 25095/2018 PETITIONER'S/S EXHIBITS: EXHIBIT-P1: COPY OF ORDER DATED 21.06.2018 ISSUED BY THE 1ST RESPONDENT UNDER SECTION 25(1) FOR THE YEAR 2012-13. EXHIBIT-P2: COPY OF INTERIM ORDER DATED 13.04.2018 ISSUED BY THIS HON'BLE COURT IN W.P(C) NO.13552 OF 2018. W.P.(C) No.20491/2018 -35- APPENDIX OF WP(C) 25298/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF THE ANNUAL RETURNS FILED FOR THE YEAR 2016-17 EXHIBIT P2 COPY OF ORDER DATED 13-07-2018 ISSUED BY THE 1ST RESPONDENT UNDER SECTION 25(1) FOR THE YEAR 2016-17 EXHIBIT P3 COPY OF INTERIM ORDER DATED 13-04-2018 ISSUED BY THIS HON'BLE COURT IN W.P(C) NO. 13552 OF 2018
W.P.(C) No.20491/2018 -36- APPENDIX OF WP(C) 25500/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ORDER NO.32150635975/2015-16 DATED 23-7-2018 ISSUED BY THE 1ST RESPONDENT
W.P.(C) No.20491/2018 -37- APPENDIX OF WP(C) 25691/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF ANNUAL RETURN FOR THE YEAR 2015-16 DATED 30-09-2016. EXHIBIT P2 COPY OF NOTICE DATED 29-05-2018 ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2015-16. EXHIBIT P3 COPY OF INTERIM ORDER DATED 13-04-2018 ISSUED BY THIS HON'BLE COURT IN W.P(C) NO. 13552 OF 2018. W.P.(C) No.20491/2018 -38- APPENDIX OF WP(C) 25697/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1.OF THE ORDER NO.32071820758/2014-15 DATED 26.10.2017 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P2.OF THE ORDER NO.32071820758/2012-13 DATED 05.01.2018 ISSUED BY THE 1ST RESPONDENT. EXHIBTI P3.OF THE DEMAND NOTICE NO.A5-447/18 DATED 20.02.2018 FOR 2014-15 ISSUED BY THE 4TH RESPONDENT. EXHIBTI P4.OF THE DEMAND NOTICE NO.A5-1364/18 DATED 03.04.2018 FOR 2012-13 ISSUED BY THE 4TH RESPONDENT.
W.P.(C) No.20491/2018 -39- APPENDIX OF WP(C) 27493/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE PENALTY ORDER NOIBK/E/FIR- 104/CR 58/2017-18 DATED 27.11.2017 ISSUED BY THE 2ND RESPONDENT. EXHIBIT P2OF THE APPEAL DATED 15.3.2018 FOR THE YEAR 2012-13 FILED AND PENDING BEFORE THE 3RD RESPONDENT. EXHIBIT P3OF DELAY CONDONATION APPLICATION DATED 15.3.2018 FILED AND PENDING BEFORE THE 3RD RESPONDENT. EXHIBIT P3 AOF STAY APPLICATION DATED 15.03.2018 FILED AND PENDING BEFORE THE 3RD RESPONDENT.
W.P.(C) No.20491/2018 -40- APPENDIX OF WP(C) 27494/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE NOTICE NO IBK/II/C 242/17-18 DATED 08.02.2018 ISSUED BY THE 2ND RESPONDENT EXHIBIT P2OF THE ORDER NO IBK/11/C 242/17-18 CR 13 DATED 30.5.2018 ISSUED BY THE 2ND RESPONDENT.
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