Rajesh Kumar C.C. vs. The State Tax Officer
Original PDF →WP(C)/16799/2018HC KeralaGSTCNR KLHC01048387201816 January 2019Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU52 pages
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NO.32080819476/2014-15 DATED 27/7/2018 ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2014-15. EXHIBIT P2OF THE INTERIM ORDER PASSED BY THIS HON'BLE COURT IN WP(C) NO.11335/2018 DATED 4/4/2018. WP(C).No. 25797/2018 & CONN. CASES 52 APPENDIX OF WP(C) 41995/2018 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE NOTICE ISSUED BY THE 4TH RESPONDENT (RETURN PERIOD SEPTEMBER 2016). EXHIBIT P2OF THE NOTICE ISSUED BY THE 4TH RESPONDENT (AY-2017-2018). EXHIBIT P3OF THE INTERIM ORDER IN W.P.(C) NO.11335/2018 OF THIS HON'BLE COURT.
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.