Techno World The It Store vs. The State Tax Officer
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NO.32090625011/2012-13 DTD.30.6.2018. EXHIBIT P2 THEOF THE DEMAND NOTICE IN FORM NO.12 DT. 30.6.2018. -44- WP(C).No. 25798 of 2018 & CONN. CASES APPENDIX OF WP(C) 27196/2018 PETITIONER'S/S EXHIBITS EXHIBIT P1OF THE ASSESSMENT ORDER FOR THE YEAR 2011-12 DATED 25.01.2018
-45- WP(C).No. 25798 of 2018 & CONN. CASES APPENDIX OF WP(C) 28200/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE NOTICE ISSUED BY 1ST RESPONDENT FOR THE YEAR 2012-13 DATED 18/05/2018. -46- WP(C).No. 25798 of 2018 & CONN. CASES APPENDIX OF WP(C) 28400/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE NOTICE NO.32090940718/2013-14 DATED 26/07/18 ISSUED BY THE 3RD RESPONDENT EXHIBIT P2OF THE INTERIM ORDER DATED 04-04- 2018 PASSED IN WP(C) NO.11335/2018 ON THE FILE OF THIS HONOURABLE COURT EXHIBIT P3OF THE INTERIM ORDER DATED 04-05- 2018 PASSED IN WP(C) NO.15084/2018
-47- WP(C).No. 25798 of 2018 & CONN. CASES APPENDIX OF WP(C) 29199/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 AOF THE ASSESSMENT ORDER NO.32111160254/2011-12 DATED 26.5.2018 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER FOR THE ASSESSMENT YEAR 2011-12. EXHIBIT P2 AOF THE ASSESSMENT ORDER NO.32111160254/2012-13 DATED 26.5.2018 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER FOR THE ASSESSMENT YEAR 2012-13. EXHIBIT P3 AOF THE ENGLISH TRANSLATION OF EXHIBIT P1. EXHIBIT P4 AOF THE ENGLISH TRANSLATION OF EXHIBIT P2. -48- WP(C).No. 25798 of 2018 & CONN. CASES APPENDIX OF WP(C) 29798/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 PHOTOSTAT COPY OF NOTICE NO.32010866087 14- 15 DATED 11.07.2018 ISSUED BY THE FIRST RESPONDENT.
-49- WP(C).No. 25798 of 2018 & CONN. CASES APPENDIX OF WP(C) 29799/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF ASSESSMENT ORDER ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2014-15. -50- WP(C).No. 25798 of 2018 & CONN. CASES APPENDIX OF WP(C) 30197/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE PRE-ASSESSMENT NOTICE ISSUED BY 1ST RESPONDENT FOR THE YEAR 2013- 14 DATED 07.8.2018. -51- WP(C).No. 25798 of 2018 & CONN. CASES APPENDIX OF WP(C) 30199/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ORDER NO.32091157192/2012- 13 DATED 6.8.2018
-52- WP(C).No. 25798 of 2018 & CONN. CASES APPENDIX OF WP(C) 30597/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE NOTICE NO.32080708304/2013-14 DATED 16.03.2018 FOR THE YEAR 2013-14 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER. EXHIBIT P1 AOF THE NOTICE NO.32080708304/2015-16 DATED 16.03.2018 FOR THE YEAR 2015-16 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER. EXHIBIT P2OF THE ADJOURNMENT REQUESTS DATED 30.07.2018 FOR THE YEAR 2013-14 FILED BEFORE THE 1ST RESPONDENT. EXHIBIT P2 AOF THE ADJOURNMENT REQUESTS DATED 09.05.2018 FOR THE YEAR 2015-16 FILED BEFORE THE 1ST RESPONDENT. EXHIBIT P3OF THE ASSESSMENT ORDER NO. 32080708304/2013-14 DATED 04.08.2018 FOR THE YEAR 2013-14 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER. EXHIBIT P3 AOF THE ASSESSMENT ORDER NO. 32080708304/2015-16,DATED 04.08.2018 FOR THE YEAR 2015-16 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER. EXHIBIT P4OF THE CONSTITUTIONAL [101ST AMENDMENT] ACT 2016. EXHIBIT P5OF THE UNION LIST [LIST 1] TO THE SEVENTH SCHEDULE TO THE CONSTITUTION OF INDIA. EXHIBIT P6OF THE STATE LIST [LIST II] TO THE SEVENTH SCHEDULE TO THE CONSTITUTION OF INDIA. EXHIBIT P7OF THE NOTIFICATION NO.SO 2986(E) DATED 16.09.2016 ISSUED BY THE DEPARTMENT OF REVENUE, GOVERNMENT OF INDIA.
-53- WP(C).No. 25798 of 2018 & CONN. CASES EXHIBIT P8OF THE INTERIM ORDER ISSUED BY THE HON'BLE COURT OF KERALA IN WP(C)NO.11335/2018 DATED 04.04.2018. -54- WP(C).No. 25798 of 2018 & CONN. CASES APPENDIX OF WP(C) 31398/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE PRE ASSESSMENT NOTICE NO.32081370974/2008-09 DATED 03.07.2018. EXHIBIT P2OF THE ORDER NO.32081370974/2008- 09 DATED 27.07.2018. -55- WP(C).No. 25798 of 2018 & CONN. CASES APPENDIX OF WP(C) 34199/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER NO. 32011377355/2011-12 DATED 28.05.2018 ISSUED BY THE IST RESPONDENT.
-56- WP(C).No. 25798 of 2018 & CONN. CASES APPENDIX OF WP(C) 34597/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER DATED 05/12/2018,FOR THE YEAR 2011-12,ISSUED BY THE THIRD RESPONDENT TO THE PETITIONER EXHIBIT P2OF THE INTERIM ORDRE DATED 04.04.2018,PASSED BY THE HON'BLE COURT IN W.P.(C)NOI.11335/2018. EXHIBIT P2 (A)OF THE INTERIM ORDER DATED 03.10.2018,PASSED BY THIS HON'BLE COURT IN W.P.(C)NOI.32076/2018. -57- WP(C).No. 25798 of 2018 & CONN. CASES APPENDIX OF WP(C) 36596/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF PENALTY ORDER DATED 9.10.2018 ISSUED BY THE 1ST RESPONDENT UNDER SECTION 67(1) FOR THE YEAR 2015-16 EXHIBIT P1 (A) COPY OF PENALTY ORDER DATED 9.10.2018 ISSUED BY THE 1ST RESPONDENT UNDER SECTION 67(1) FOR THE YEAR 2016-17 EXHIBIT P1 (B) COPY OF PENALTY ORDER DATED 9.10.2018 ISSUED BY THE 1ST RESPONDENT UNDER SECTION 67(1)FOR THE YEAR 2017-18. EXHIBIT P2 COPY OF INTERIM ORDER DATED 13.4.2018 ISSUED BY THIS HON'BLE COURT IN WPC NO 13552 OF 2018
-58- WP(C).No. 25798 of 2018 & CONN. CASES APPENDIX OF WP(C) 36597/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF NOTICE ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2010-11
-59- WP(C).No. 25798 of 2018 & CONN. CASES APPENDIX OF WP(C) 37999/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 A PHOTOSTAT COPY OF THE ORDER PASSED BY THE 3RD RESPONDENT. EXHIBIT P2 A PHOTOSTAT COPY OF THE NOTICE ISSUED BY THE 3RD RESPONDENT. EXHIBIT P3 A PHOTOSTAT COPY OF THE STATEMENT CONTAINING PURCHASE INVOICES UPLOADED BY THE PETITIONER IN KVATIS FOR APRIL OF THE A.YR 2016-17. EXHIBIT P4 A PHOTOSTAT COPY OF THE STATEMENT CONTAINING PURCHASE INVOICES UPLOADED BY THE PETITIONER IN KVATIS FOR MAY OF THE A. YR 2016-17. EXHIBIT P5 A PHOTOSTAT COPY OF THE STATEMENT CONTAINING PURCHASE INVOICES UPLOADED BY THE PETITIONER IN KVATIS FOR JUNE OF THE A. YR 2016-17. EXHIBIT P6 A PHOTOSTAT COPY OF THE STATEMENT CONTAINING PURCHASE INVOICES UPLOADED BY THE PETITIONER IN KVATIS FOR JULY OF THE A. YR 2016-17. EXHIBIT P7 A PHOTOSTAT COPY OF THE STATEMENT CONTAINING PURCHASE INVOICES UPLOADED BY THE PETITIONER IN KVATIS FOR AUGUST OF THE A. YR 2016-17. EXHIBIT P8 A PHOTOSTAT COPY OF THE STATEMENT CONTAINING PURCHASE INVOICES UPLOADED BY THE PETITIONER IN KVATIS FOR SEPTEMBER OF THE A. YR 2016-17. EXHIBIT P9 A PHOTOSTAT COPY OF THE STATEMENT CONTAINING PURCHASE INVOICES UPLOADED BY THE PETITIONER IN KVATIS FOR OCTOBER OF THE A. YR 2016-17. EXHIBIT P10 A PHOTOSTAT COPY OF THE STATEMENT CONTAINING PURCHASE INVOICES UPLOADED BY THE PETITIONER IN KVATIS FOR NOVEMBER OF
-60- WP(C).No. 25798 of 2018 & CONN. CASES THE A. YR 2016-17. EXHIBIT P11 A PHOTOSTAT COPY OF THE STATEMENT CONTAINING PURCHASE INVOICES UPLOADED BY THE PETITIONER IN KVATIS FOR DECEMBER OF THE A. YR 2016-17. EXHIBIT P12 A PHOTOSTAT COPY OF THE STATEMENT CONTAINING PURCHASE INVOICES UPLOADED BY THE PETITIONER IN KVATIS FOR JANUARY OF THE A. YR 2016-17. EXHIBIT P13 A PHOTOSTAT COPY OF THE STATEMENT CONTAINING PURCHASE INVOICES UPLOADED BY THE PETITIONER IN KVATIS FOR FEBRUARY OF THE A. YR 2016-17. EXHIBIT P14 A PHOTOSTAT COPY OF THE STATEMENT CONTAINING PURCHASE INVOICES UPLOADED BY THE PETITIONER IN KVATIS FOR MARCH OF THE A. YR 2016-17. EXHIBIT P15 A PHOTOSTAT COPY OF THE STATEMENT OF PURCHASE INVOICES UPLOADED BY THE SISTER CONCERN OF THE PETITIONER "MOHAMMED SALI WHOLESALE SUPERMART" IN KVATIS FOR SEPTEMBER OF THE A. Y 2016-17. EXHIBIT P16 A PHOTOSTAT COPY OF THE STATEMENT OF PURCHASE INVOICES UPLOADED BY THE SISTER CONCERN OF THE PETITIONER "MOHAMMED SALI WHOLESALE SUPERMART" IN KVATIS FOR OCTOBER OF THE A. Y 2016-17. EXHIBIT P17 A PHOTOSTAT COPY OF THE APPEAL SUBMITTED BY THE PETITIONER TO THE 4TH RESPONDENT. EXHIBIT P18 A PHOTOSTAT COPY OF THE PETITION FOR EARLY POSTING SUBMITTED BY THE PETITIONER TO THE 4TH RESPONDENT.
-61- WP(C).No. 25798 of 2018 & CONN. CASES APPENDIX OF WP(C) 38198/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE NOTICE DATED 29.10.2018 FOR THE ASSESSMENT YEAR 2014-2015 PURPORTED TO BE ISSUED BY THE 1ST RESPONDENT. EXHIBIT P2 THEOF THE LETTER DATED 3.11.2018 ISSUED BY THE PETITIONER TO THE 1ST RESPONDENT.
-62- WP(C).No. 25798 of 2018 & CONN. CASES APPENDIX OF WP(C) 42596/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 PHOTOSTAT COPY OF THE ASSESSMENT ORDER NO.32010783423/14-15 DATED 30/04/2018 ISSUED BY THE FIRST RESPONDENT. EXHIBIT P2 PHOTOSTAT COPY OF THE ASSESSMENT ORDER NO. 32010783423/15-16 DATED 30/04/2018 ISSUED BY THE FIRST RESPONDENT.
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