P.P. Skaria vs. The State Tax Officer
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NO.32091160713/2015-16 DATED 24.2.2018 ISSUED BY THE 1ST RESPONDENT.
-28- WP(C).No. 35299 of 2018 AND CON. CASES APPENDIX OF WP(C) 36093/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE PENALTY ORDER PASSED BY 1ST RESPONDENT FOR THE YEAR 2016-17 DATED 09/08/2018. EXHIBIT P2OF THE DEMAND NOTICE IN FORM 12 ISSUED BY 1ST RESPONDENT DATED 09/08/2018. -29- WP(C).No. 35299 of 2018 AND CON. CASES APPENDIX OF WP(C) 36095/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE NOTICE DATED 04.08.2018 EXHIBIT P2OF INTERIM STAY ORDER PASSED BY THIS HON'BLE COURT IN W.P.(C) NO. 15148 OF 2018 DT. 04.05.2018
-30- WP(C).No. 35299 of 2018 AND CON. CASES APPENDIX OF WP(C) 36294/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE KVAT REGISTRATION CERTIFICATE. EXHIBIT P2OF THE KVAT RETURN FOR THE PERIOD 01/04/2008-30/06/2008 EXHIBIT P3OF THE NOTICE DATED 15/02/2013 FOR THE ASSESSMENT YEARS 2008-09 EXHIBIT P4OF THE REPLY DATED 05/03/2013 EXHIBIT P5OF THE NOTICE DATED 23/12/2017. EXHIBIT P6OF THE REPLY DATED 24.01.2018 EXHIBIT P7OF THE ORDER DATED 21/5/2018 EXHIBIT P8OF NOTICE DEMAND DATED 21.05.2018 EXHIBIT P9OF DEMAND NOTICE U/S. 7 DATED 29/09/2018 EXHIBIT P10OF REVENUE RECOVERY NOTICE DATED 3/10/2018
-31- WP(C).No. 35299 of 2018 AND CON. CASES APPENDIX OF WP(C) 36295/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 THEOF THE PRE ASSESSMENT NOTICE FOR THE YEAR 2011-2012 DATED 12.10.2018, ISSUED BY THE FIRST RESPONDENT TO THE PETITIONER EXHIBIT P2 THEOF THE INTERIM STAY ORDER IN WPC NO. 13930 OF 2018 DATED 13TH APRIL 2018
-32- WP(C).No. 35299 of 2018 AND CON. CASES APPENDIX OF WP(C) 36297/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 AOF THE ORDER DATED OCTOBER 10, 2018 ISSUED BY THE 2ND RESPONDENT UNDER SECTION 25(A) OF THE KVAT ACT.
-33- WP(C).No. 35299 of 2018 AND CON. CASES APPENDIX OF WP(C) 37094/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF THE NOTICE ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2014-15 EXHIBIT P1 A COPY OF NOTICE ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2015-16 EXHIBIT P2 COPY OF NOTICE ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2014-15 EXHIBIT P2 A COPY OF NOTICE ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2015-16 EXHIBIT P3 COPY OF ORDER ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2017-18 EXHIBIT P3 A COPY OF NOTICE ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2017-18. -34- WP(C).No. 35299 of 2018 AND CON. CASES APPENDIX OF WP(C) 37292/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER NO 32071211921/2016-17 DATED 23.8.2018 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P2OF THE INTERIM ORDER PASSED BY THIS HON'BE COURT IN WPC NO 11335/2018 DATED 4.4.2018
-35- WP(C).No. 35299 of 2018 AND CON. CASES APPENDIX OF WP(C) 38292/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF NOTICE ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2013-14. -36- WP(C).No. 35299 of 2018 AND CON. CASES APPENDIX OF WP(C) 38293/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF PENALTY NOTICE DATED 2/08/2018. EXHIBIT P2OF PENALTY ASSESSMENT ORDER DATED 20/10/2018. -37- WP(C).No. 35299 of 2018 AND CON. CASES APPENDIX OF WP(C) 38696/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 THEOF THE ORDER PASSED ON 21/6/18 BY THE 1ST RESPONDENT. EXHIBIT P2 THEOF THE DEMAND NOTICE DT.21/6/2018. -38- WP(C).No. 35299 of 2018 AND CON. CASES APPENDIX OF WP(C) 38894/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER NO.IBE- 15/17-18(FOR THE YEAR 16-17) DATED 29.10.2018. EXHIBIT P2OF THE DEMAND NOTICE NO.A7- 3643/2018 DATED 26.11.2018 ISSUED BY THE 5TH RESPONDENT.
-39- WP(C).No. 35299 of 2018 AND CON. CASES APPENDIX OF WP(C) 38896/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE NOTICE UNDER SECTION 25 DATED 29.10.2018 FOR 2011-12 ISSUED BY THE 1ST RESPONDENT.
-40- WP(C).No. 35299 of 2018 AND CON. CASES APPENDIX OF WP(C) 39296/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ORDER NO. 32030302599/2016-17 DATED 1-11-2018 EXHIBIT P2OF THE REPLY DATED 13-11-2018
-41- WP(C).No. 35299 of 2018 AND CON. CASES APPENDIX OF WP(C) 39493/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 THEOF THE PENALTY ORDER NO.OR/II/828/2015-2016 DATED 20.7.2018 ISSUED BY THE FIRST RESPONDENT TO THE PETITIONER. EXHIBIT P1 A THEOF THE REVENUE RECOVERY NOTICE IN FORM 1 DATED 13.11.2018 ISSUED BY THE THIRD RESPONDENT TO THE PETITIONER. EXHIBIT P2 THEOF THE INTERIM STAY NOTICE IN WPC NO.13930 OF 2018 DATED 13.04.2018
-42- WP(C).No. 35299 of 2018 AND CON. CASES APPENDIX OF WP(C) 39495/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER NO, 32071207599/16-17 DATED 13.11.2018. -43- WP(C).No. 35299 of 2018 AND CON. CASES APPENDIX OF WP(C) 39498/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER DATED 25.6.2018 PASSED U/S. 25(1) OF THE KVAT ACT BY 1ST RESPONDENT FOR 2011-12. EXHIBIT P2OF THE ASSESSMENT ORDER DATED 25.6.2018 PASSED U/S. 25(1) OF THE KVAT ACT BY 1ST RESPONDENT FOR 2012-13. EXHIBIT P3OF THE ASSESSMENT ORDER DATED 25.6.2018 PASSED U/S. 25(1) OF THE KVAT ACT BY 1ST RESPONDENT FOR 2015-16. EXHIBIT P4OF THE ASSESSMENT ORDER DATED 25.6.2018 PASSED U/S. 25(1) OF THE KVAT ACT BY 1ST RESPONDENT FOR 2016-17. EXHIBIT P5OF DEMAND NOTICE DATED 25.6.2018 ISSUED BY THE 1ST RESPONDENT PURSUANT TO EXHIBIT P1 ASSESSMENT ORDER FOR THE YEAR 2011-12. EXHIBIT P6OF DEMAND NOTICE DATED 25.6.2018 ISSUED BY THE 1ST RESPONDENT PURSUANT TO EXHIBIT P2 ASSESSMENT ORDER FOR THE YEAR 2012-13. EXHIBIT P7OF DEMAND NOTICE DATED 25.6.2018 ISSUED BY THE 1ST RESPONDENT PURSUANT TO EXHIBIT P3 ASSESSMENT ORDER FOR THE YEAR 2015-16. EXHIBIT P8OF DEMAND NOTICE DATED 25.6.2018 ISSUED BY THE 1ST RESPONDENT PURSUANT TO EXHIBIT P4 ASSESSMENT ORDER FOR THE YEAR 2016-17. EXHIBIT P9OF THE CONSTITUTION (101ST AMENDMENT) ACT, 2016 DATED 08.9.2016 PUBLISHED IN THE EXTRAORDINARY GAZETTE OF INDIA. EXHIBIT P10OF INTERIM ORDER GRANTED BY THIS HON'BLE COURT IN WP(C)NO.11335/18 DATED 04.4.2018. EXHIBIT P11OF THE RR NOTICE DATED 02.10.2018
-44- WP(C).No. 35299 of 2018 AND CON. CASES ISSUED U/S. 7 OF THE RR ACT BY 4TH RESPONDENT FOR THE YEARS 2011-12,2012- 13,2015-16 AND 2016-17. -45- WP(C).No. 35299 of 2018 AND CON. CASES APPENDIX OF WP(C) 39699/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE PRE-ASSESSMENT NOTICE DATED 28.11.2018 ISSUED U/S.25(1) OF THE KVAT ACT, 2003 BY THE 2ND RESPONDENT FOR THE YEAR 2012-13. EXHIBIT P2OF THE ORDER DATED 4.4.2018 OF THE HON'BLE HIGH COURT IN WPC.NO.11335 OF 2018.
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.