J.Joymon vs. The Commissioner Of State Goods And Service Tax Department
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NO.32072079159/2011-12 DATED 5.11.2018 ISSUED BY THE 1ST RESPONDENT.
33 WP(C).No. 30500 of 2018 & CON. CASES APPENDIX OF WP(C) 15896/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF ORDER ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2015-16 DATED 29.3.2018. EXHIBIT P2 COPY OF ORDER IN WPC NO. 11335/18 OF THIS HON'BLE COURT DATED 4.4.2018. 34 WP(C).No. 30500 of 2018 & CON. CASES APPENDIX OF WP(C) 15897/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF ORDER ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2015-16 DATED 30.01.2018 EXHIBIT P2 COPY OF ORDER IN WPC.NO. 11335/2018 OF THIS HON'BLE COURT DATED 04.04.2018
35 WP(C).No. 30500 of 2018 & CON. CASES APPENDIX OF WP(C) 16899/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 :OF THE NOTICE DATED 9-4-2018 SENT BY THE 1ST RESPONDENT PURPORTEDLY U/S 25(1) OF THE KVAT ACT, 2003. EXHIBIT P2 :OF THE OBJECTION DATED 30-4-2018 SUBMITTED BY THE PETITIONER TO THE 1ST RESPONDENT IN RESPONSE TO EXHIBIT P1 NOTICE. EXHIBIT P3 :OF THE ASSESSMENT ORDER DATED 7- 5-2018 ISSUED U/S 25(1) OF THE KVAT ACT BY THE 1ST RESPONDENT. EXHIBIT P4 :OF THE DEMAND NOTICE DATED 7-5- 2018 ISSUED BY THE 1ST RESPONDENT AGAINST THE PETITIONER. EXHIBIT P5 :OF THE ONE SUB INTERIM ORDER DATED 4-4-2018 MADE IN WCP.NO.11335/2018 BY THIS HON'BLE COURT.
36 WP(C).No. 30500 of 2018 & CON. CASES APPENDIX OF WP(C) 17099/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 :OF THE ASSESSMENT ORDER NO.32080866039/2009-10 DATED 18-9-2017 ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2009-10. EXHIBIT P1(A) :OF THE ASSESSMENT ORDER NO.32080866039/2010-11 DATED 16-10-2017 ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2010-11. EXHIBIT P1(B) :OF THE ASSESSMENT ORDER NO.32080866039/2011-12 DATED 24-11-2017 ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2011-12. EXHIBIT P1(C) :OF THE ASSESSMENT ORDER NO.32080866039/2012-13 DATED 24-11-2017 ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2012-13. EXHIBIT P1(D) :OF THE ASSESSMENT ORDER NO.32080866039/2013-14 DATED 20-11-2017 ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2013-14. EXHIBIT P2 :OF THE INTERIM ORDER PASSED BY THIS HON'BLE COURT IN WPC.NO.11335/2018 DATED 04-04-2018
37 WP(C).No. 30500 of 2018 & CON. CASES APPENDIX OF WP(C) 17500/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE PENALTY PROPOSAL NOTICE NO.ITC IV-63/2015-16 DATED 28.4.2018 ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2015-16 EXHIBIT P2OF THE INTERIM ORDER PASSED BY THIS HON'BLE COURT IN WPC NO 11335/2018 DATED 04.04.2018
38 WP(C).No. 30500 of 2018 & CON. CASES APPENDIX OF WP(C) 18100/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF ORDER ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2011-12 DATED 20.04.2018. EXHIBIT P2 COPY OF ORDER IN W.P[C]NO.11335/18 OF THIS HON'BLE COURT DATED 04.04.2018. 39 WP(C).No. 30500 of 2018 & CON. CASES APPENDIX OF WP(C) 18700/2018 PETITIONER'S/S EXHIBITS: EXHIBIT-P1: COPY OF ORDER ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2011-2012 DATED 16.03.2018. EXHIBIT-P2: COPY OF ORDER IN W.P.(C) NO.11335/18 OF THIS HON'BLE COURT DATED 04.04.2018. 40 WP(C).No. 30500 of 2018 & CON. CASES APPENDIX OF WP(C) 18896/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1:OF THE ASSESSMENT ORDER NO.32041206595/2015 -16 DATED 30-11-2017 ISSUED BY THE 1ST RESPONDENT EXHIBIT P2:OF THE INTERIM ORDER PASSED BY THIS HON'BLE COURT IN W.P.(C) NO. 11335/2018 DATED 04.04.2018
41 WP(C).No. 30500 of 2018 & CON. CASES APPENDIX OF WP(C) 19699/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 AOF THE SHOW CAUSE NOTICE ISSUED U/S. 25(1) OF THE KVAT ACT FOR 2011-12 DATED: 17-01-2018. EXHIBIT P1(A) AOF THE SHOW CAUSE NOTICE ISSUED U/S. 25(1) OF THE KVAT ACT FOR 2012-13 DATED: 17-01-2018. 42 WP(C).No. 30500 of 2018 & CON. CASES APPENDIX OF WP(C) 19700/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 :OF ANNUAL RETURN DATED 31-5-2016 E-FILED BY THE YEAR 2015-16 THROUGH KVATIS BY THE PETITIONER. EXHIBIT P2 :OF THE PRE-ASSESSMENT NOTICE DATED 27-5-2017 ISSUED U/S 25(1) OF THE KVAT ACT TO COMPLETE BEST JUDGMENT ASSESSMENT FOR THE YEAR 2015-16 BY THE 1ST RESPONDENT. EXHIBIT P3 :OF REPLY DATED 27-6-2017 FILED BEFORE THE 1ST RESPONDENT BY THE PETITIONER AGAINST EXT P2 NOTICE. EXHIBIT P4 :OF THE KVAT ASSESSMENT ORDER DATED 7-11-17 FOR THE YEAR 2015-16 ISSUED BY 1ST RESPONDENT TO THE PETITIONER. EXHIBIT P5 :OF THE CONSTITUTION (ONE HUNDRED AND FIRST AMENDMENT) ACT 2016 DATED 8-9- 2016 PUBLISHED IN THE EXTRAORDINARY GAZETTE OF INDIA. EXHIBIT P6 :OF INTERIM ORDER GRANTED BY THIS HON'BLE COURT IN WPC.NO.11335/2018 DATED 4- 4-2018. 43 WP(C).No. 30500 of 2018 & CON. CASES APPENDIX OF WP(C) 28299/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 AOF THE NOTICE DATED 07/01/2017 ISSUED BY THE 2ND RESPONDENT UNDER SECTION 25(1) OF THE KVAT ACT, 2003. EXHIBIT P2 AOF THE REVISED NOTICE DATED 03/06/2017 ISSUED BY THE 2ND RESPONDENT UNDER SECTION 25(1) OF THE KVAT ACT, 2003. EXHIBIT P3 AOF THE ORDER NO.32021653239/15- 16 DATED 15/12/2017. EXHIBIT P4 AOF THE APPEAL DATED 05/03/2018 FILED BEFORE THE DEPUTY COMMISSIONER (APPEALS), KOLLAM. EXHIBIT P5 AOF THE STAY APPLICATION DATED 05/03/2018 FILED BEFORE THE DEPUTY COMMISSIONER (APPEALS), KOLLAM.
44 WP(C).No. 30500 of 2018 & CON. CASES APPENDIX OF WP(C) 29096/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER NO.32050831059/2016-17 ISSUED UNDER THE KERALA VALUE ADDED TAX ACT,2003. 45 WP(C).No. 30500 of 2018 & CON. CASES APPENDIX OF WP(C) 29098/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE NOTICE DATED 09/04/2018 ISSUED BY THE 1ST RESPONDENT UNDER SECTION 25(1) OF THE KVAT ACT. EXHIBIT P2OF THE REQUEST DATED 23/04/2018 ADDRESSED TO THE 1ST RESPONDENT MADE BY THE PETITIONER. EXHIBIT P3OF THE NOTICE DATED 30/07/2018 ISSUED BY THE 1ST RESPONDENT ADDRESSED TO THE PETITIONER AND OTHERS. EXHIBIT P4OF THE ONE SUCH INTERIM ORDER DATED 04/04/2018 MADE IN W.P.(C) NO.11335/2018 BY THIS HON'BLE COURT.
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