Arun K.A. vs. The State Tax Officer
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32081025565/2011-12 DATED 19.03.2018
-51- WP(C).No. 18918 of 2018 & CONN. CASES APPENDIX OF WP(C) 17919/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF ORDER ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2015-16 EXT.P1(A) COPY OF ORDER ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2015-16 EXT.P2 COPY OF LETTER ISSUED BY THE 3RD RESPONDENT TO THE 4TH RESPONDENT DATED 28.05.2018 EXT.P3 COPY OF ORDER IN W.P.(C)NO.11335/18 OF THIS HON'BLE COURT DATED 04.04.2016
-52- WP(C).No. 18918 of 2018 & CONN. CASES APPENDIX OF WP(C) 18719/2018 PETITIONER'S/S EXHIBITS: EXHIBT-P1 COPY OF ANNUAL RETURN FOR THE YEAR 2016-17 EXHIBIT-P2 COPY OF ORDER DATED 18-04-2018 ISSUED BY THE 1ST RESPONDENT UNDER SECTION 25(1) FOR THE YEAR 2016-17 EXHIBIT-P3 COPY OF INTERIM ORDER DATED 13-04-2018 ISSUED BY THIS HON'BLE COURT IN WP(C) NO.13552 OF 2018
-53- WP(C).No. 18918 of 2018 & CONN. CASES APPENDIX OF WP(C) 18720/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF ANNUAL RETURN FOR THE YEAR 2015-16 DATED 21/7/2016 EXHIBIT P2 COPY OF NOTICE DATED 15/5/2018 ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2015-16 EXHIBIT P3 COPY OF INTERIM ORDER DATED 13/4/2018 ISSUED BY THIS HON'BLE COURT IN WPC NO. 13552 OF 2018. -54- WP(C).No. 18918 of 2018 & CONN. CASES APPENDIX OF WP(C) 20117/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE NOTICE NO.32120413975/2016-17 U/S.25(1) DATED 2/3/2018 ISSUED BY THE 1ST RESPONDENT EXHIBIT P2OF THE INTERIM ORDER DATED 4/4/2018 IN WPC NO.11335/2018 OF THIS HON'BLE COURT IN THE CASE OF M/S.SHEEN GOLDEN JEWELS (INDIA) PVT. LTD
-55- WP(C).No. 18918 of 2018 & CONN. CASES APPENDIX OF WP(C) 20318/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER NO. 32140406338/2014-15 DATED 5-5-2018 ISSUED BY THE 1ST RESPONDENT EXHIBIT P2OF THE ASSESSMENT ORDER NO. 32140406338/2015-16 DATED 5-5-2018 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P3OF THE ORDER IN W.P(C) 11335/2018 OF THIS HON'BLE COURT DATED 4-4-2018. -56- WP(C).No. 18918 of 2018 & CONN. CASES APPENDIX OF WP(C) 20319/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER PASSED BY THE 1ST RESPONDENT FOR THE YEAR 2014-2015, DATED 11.05.2018. -57- WP(C).No. 18918 of 2018 & CONN. CASES APPENDIX OF WP(C) 20719/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1. COPY OF ANNUAL RETURN FOR THE YEAR 2011-12 EXHIBIT P2. COPY OF ORDER DATED 14.5.2018 ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2011-2012 U/S.25 EXHIBIT P3. COPY OF INTERIM ORDER DATED 13.4.2018 ISSUED BY THIS HON'BLE COURT IN W.P. (C)NO.13552 OF 2018
-58- WP(C).No. 18918 of 2018 & CONN. CASES APPENDIX OF WP(C) 24717/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1:OF THE ASSESSMENT ORDER DATED 21/01/2018 ISSUED U/S25(1) OF THE KVAT ACT, 2003 BY THE 2ND RESPONDENT FOR THE YEAR 2011 - 2012 EXHIBIT P2:OF THE ORDER DATED 04/04/2018 OF THE HON'BLE HIGH COURT IN WPC.NO.11335 OF 2018
-59- WP(C).No. 18918 of 2018 & CONN. CASES APPENDIX OF WP(C) 24718/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 THE TRUE PHOTOSTAT COPY OF THE ASSESSMENT ORDER OF THE PETITIONER VIDES ORDER NO.32020924487/2014-15 DATED 23-03-2018. EXHIBIT P2 THE TRUE PHOTOSTAT COPY OF THE PENALTY ORDER OF THE PETITIONER UNDER SECTION 67(1) OF THE KERALA VALUE ADDED TAX ACT VIDES ORDER NO.32020924487/2014-15 DATED 23-03- 2018. EXHIBIT P3 THE TRUE PHOTOSTAT COPY OF THE ORDER DATED 04/04/2018 IN WP(C) NO.11335/2018. -60- WP(C).No. 18918 of 2018 & CONN. CASES APPENDIX OF WP(C) 24916/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE NOTICE NO.32091172795/2012-13 DATED 21/05/2018. -61- WP(C).No. 18918 of 2018 & CONN. CASES APPENDIX OF WP(C) 24917/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1-OF THE NOTICE NO. 32081022538/15- 16 DATED 12/7/2018
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.