Malabar Furniture vs. The State Tax Officer
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NO.32150774507/2016-17 DATED 21-03-2018 FOR THE YEAR 2016-17 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER EXHIBITP3OF CONSTITUTIONAL (101ST AMENDMENT) ACT 2016 EXHIBITP4OF THE UNION LIST (LIST I) TO THE SEVENTH SCHEDULE TO THE CONSTITUTION OF INDIA EXHIBITP5OF THE STATE LIST (LIST II) TO THE SEVENTH SCHEDULE TO THE CONSTITUTION OF INDIA EXHIBITP6OF THE NOTIFICATION NO: SO 2986 (E) DATED 16-09-2016 ISSUED BY THE DEPARTMENT OF REVENUE, GOVERNMENT OF INDIA EXHIBITP7OF THE INTERIM ORDER ISSUED BY THE HON'BLE COURT OF KERALA IN WPC NO.11335 DATED 04- 04-2018
W.P.(C) No. 28099/2018 & Conn. Cases -42- APPENDIX OF WP(C) 17696/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER DATED 21.4.2018, FOR THE YEAR 2011-12 PASSED BY THE 3RD RESPONDENT. EXHIBIT P2OF THE INTERIM ORDER DATED 04.04.2018, PASSED BY THIS HON'BLE COURT IN WPC NO.11335/2018. EXHIBIT P2(A)OF THE INTERIM ORDER DATED 05.05.2018, PASSED BY THIS HON'BLE COURT IN WPC NO.15987/2018
W.P.(C) No. 28099/2018 & Conn. Cases -43- APPENDIX OF WP(C) 18297/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER PASSED BY THE 1ST RESPONDENT FOR THE YEAR 2011-12 DATED 08-03- 2018. EXHIBIT P2OF THE ASSESSMENT ORDER PASSED BY THE 1ST RESPONDENT FOR THE YEAR 2012-13 DATED 17-03- 2018. EXHIBIT P3OF THE INTERIM ORDER PASSED BY THIS HON'BLE COURT IN WP(C)NO.15167/2018 DATED 04-05- 2018. W.P.(C) No. 28099/2018 & Conn. Cases -44- APPENDIX OF WP(C) 19698/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER NO. 3208136853/2013-14 DATED 4.5.2018. W.P.(C) No. 28099/2018 & Conn. Cases -45- APPENDIX OF WP(C) 19896/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ANNUAL RETURN FOR THE YEAR 2016-17 IN TIN 32010752845 FILED BY THE PETITIONER. EXHIBIT P2OF THE NOTICE NO. 32010752845/2016-17 DATED 25/4/2018 ISSUED BY THE 2ND RESPONDENT. EXHIBIT P3OF THE REPLY DATED 19/5/2018 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT.
W.P.(C) No. 28099/2018 & Conn. Cases -46- APPENDIX OF WP(C) 20300/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1- AOF THE SHAW CAUSE NOTICE ISSUED U/S.25(1) OF THE KVAT ACT FOR 2012-13 DATED 30/01/2018. EXHIBIT P32- AOF THE REPLY FILED AGAINST EXHIBIT P1- NOTICE DATED 14/04/2018. EXHIBIT P3- AOF THE PROCEEDINGS OF ASSESSMENT PASSED FOR 2012-13 DATED 10/05/2018. W.P.(C) No. 28099/2018 & Conn. Cases -47- APPENDIX OF WP(C) 26397/2018 PETITIONER'S/S EXHIBITS: EXT.P1:OF THE GST REGISTRATION CERTIFICATE OF THE PETITIONER. EXT.P2:OF THE KVAT REGISTRATION CERTIFICATE OF THE PETITIONER. EXT.P3:OF THE PROCEEDINGS OF THE 1ST RESPONDENT. EXT.P4:OF THE DEMAND NOTICE NO.74/18-19 DATED 25.07.2018. W.P.(C) No. 28099/2018 & Conn. Cases -48- APPENDIX OF WP(C) 26599/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1. COPY OF THE PENALTY ORDER DATED 22.01.2018 ISSUED BY THE 2ND RESPONDENT.
W.P.(C) No. 28099/2018 & Conn. Cases -49- APPENDIX OF WP(C) 26800/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1; COPY OF ANNUAL RETURN DATED 14.06.2017 FILED BY THE PETITIONER FOR THE YEAR 2016-17. EXHIBIT P2: COPY OF THE NOTICE DATED 06.06.2018 ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2016-17. EXH8IBIT P3: COPY OF ASSESSMENT ORDER DATED 23.07.2018 ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2016-17. EXHIBIT P4: COPY OF INTERIM ORDER DATED 13.04.2018 ISSUED BY THIS HON'BLE COURT IN WPC NO.13552 OF 2018. W.P.(C) No. 28099/2018 & Conn. Cases -50- APPENDIX OF WP(C) 28298/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER DATED 31/03/2018 ISSUED U/S.25(1) OF THE KVAT ACT, 2003 BY THE 2ND RESPONDENT FOR THE YEAR 2016-17. EXHIBIT P2OF THE ORDER DATED 04/04/2018 OF THE HON'BLE COURT IN W.P.(C) NO.11335 OF 2018. W.P.(C) No. 28099/2018 & Conn. Cases -51- APPENDIX OF WP(C) 28500/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER DATED 10/07/18 FOR THE YEAR 2014-15 PASSED U/S 25(1) OF THE KVAT ACT BY 1ST RESPONDENT TO THE PETITIONER. EXHIBIT P2OF DEMAND NOTICE DATED 19/07/18 ISSUED BY 1ST RESPONDENT TO THE PETITIONER. EXHIBIT P3OF THE CONSTITUTION (ONE HUNDRED AND FIRST AMENDMENT) ACT, 2016 DATED 08/09/16 PUBLISHED IN THE EXTRAORDINARY GAZETTE OF INDIA. EXHIBIT P4OF THE INTERIM ORDER GRANTED BY THIS HON'BLE COURT IN WP(C) NO.11335/2018 DATED 04/04/2018. W.P.(C) No. 28099/2018 & Conn. Cases -52- APPENDIX OF WP(C) 29097/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE REGISTRATION CERTIFICATE. EXHIBIT P2OF THE NOTICE FOR THE YEAR 2012-13 DATED 05.01.2018. EXHIBIT P3OF INTERIM STAY ORDER PASSED BY THIS HON'BLE COURT IN WP(C) NO.15148 OF 2018 DTD.04.05. 18. W.P.(C) No. 28099/2018 & Conn. Cases -53- APPENDIX OF WP(C) 29696/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER NO.32130619277/2014-15 DATED 28.02.2018 ISSUED BY THE 1ST RESPONDENT
W.P.(C) No. 28099/2018 & Conn. Cases -54- APPENDIX OF WP(C) 29698/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 THEOF THE REGISTRATION CERTIFICATE NO.32051078357/2.11.2013 ISSUED BY 1ST RESPONDENT EXHIBIT P2 THEOF THE REGISTRATION CERTIFICATE UNDER GST ACT NO.32AFMPR9282AIZB DTD.17/7/2018 EXHIBIT P3 THEOF THE ANNUAL RETURN IN FORM NO.10 FOR 2015-16-E-FILED ON 30/7/2016 EXHIBIT P4 THEOF THE ANNUAL RETURN IN FORM NO.10 FOR 2016-17 E-FILED ON 16/6/2017 EXHIBIT P5 THEOF THE NOTICE NO.32051078357/2015- 16 & 2016-25.7.18
W.P.(C) No. 28099/2018 & Conn. Cases -55- APPENDIX OF WP(C) 30100/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER DATED 30.7.2018 ISSUED U/S.25(1) OF THE KVAT ACT, 2003 BY THE 2ND RESPONDENT FOR THE YEAR 2015-16. EXHIBIT P2OF THE ORDER DATED 04.4.2018 OF THE HON'BLE HIGH COURT IN WPC.NO,11335 OF 2018. W.P.(C) No. 28099/2018 & Conn. Cases -56- APPENDIX OF WP(C) 30297/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 THEOF THE ASSESSEMENT ORDER FOR THE YEAR 2012-2013 DATED 3/1/2018 AND DEMAND NOTICE THEREON ISSUED BY THE FIRST RESPONDENT TO THE PETITIONER EXHIBIT P1 A THEOF THE REVENUE RECOVERY NOTICE DATED 27/2/2018 ISSUED BY THE FIFTH RESPONDENT TO THE PETITIONER BASED ON THE P1 ASSESSMENT ORDER
W.P.(C) No. 28099/2018 & Conn. Cases -57- APPENDIX OF WP(C) 32996/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER NO. 32150979112C/2012-13/1 DATED 31.07.2018 ISSUED BY THE IST RESPONDENT. EXHIBIT P2OF THE INTERIM ORDER PASSED BY THIS HON'BLE COURT IN W.P.(C) NO. 11335/2018 DATED 04.04.2018. W.P.(C) No. 28099/2018 & Conn. Cases -58- APPENDIX OF WP(C) 35798/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER NO. 32011320745/2012-13 DATED 30.7.2018 ISSUED BY THE 1ST RESPONDENT.
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.