M/S. Smart Foot Wear Marketing vs. State Of Kerala
Original PDF →No AI summary yet for this judgment.
NO.32151445931/2015-16 DATED 31.8.2018 ISSUED BY THE 1ST RESPONDENT EXHIBIT P2OF THE INTERIM ORDER PASSED BY THIS HON'BLE COURT IN WPC.11335/2018 DATED 4.4.2018
W.P.(C) No.34710/2018 & Conn.Cases -46- APPENDIX OF WP(C) 35307/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER PASSED BY 1ST RESPONDENT FOR THE 2013-14 DATED 30.06.2018 EXHIBIT P2OF THE ASSESSMENT ORDER PASSED BY 1ST RESPONDENT FOR THE 2014-15 DATED 30.06.2018 EXHIBIT P3OF THE ASSESSMENT ORDER PASSED BY 1ST RESPONDENT FOR THE 2015-16 DATED 30.06.2018 EXHIBIT P4OF THE ASSESSMENT ORDER PASSED BY 1ST RESPONDENT FOR THE 2016-17 DATED 02.07.2018 EXHIBIT P5OF THE DEMAND NOTICE IN FORM NO.12 ISSUED BY 1ST RESPONDENT FOR THE YEAR 2013-14 DATED 30.06.2018. EXHIBIT P6OF THE DEMAND NOTICE IN FORM NO.12 ISSUED BY 1ST RESPONDENT FOR THE YEAR 2014-15 DATED 30.06.2018. EXHIBIT P7OF THE DEMAND NOTICE IN FORM NO.12 ISSUED BY 1ST RESPONDENT FOR THE YEAR 2015-16 DATED 30.06.2018. EXHIBIT P8OF THE DEMAND NOTICE IN FORM NO.12 ISSUED BY 1ST RESPONDENT FOR THE YEAR 2016-17 DATED 02.07.2018. W.P.(C) No.34710/2018 & Conn.Cases -47- APPENDIX OF WP(C) 35509/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE NOTICE CALLING FOR RECORDS PERTAINING TO 2014-2018 DATED 8.8.2018. W.P.(C) No.34710/2018 & Conn.Cases -48- APPENDIX OF WP(C) 35908/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 THEOF THE ASSESSMENT ORDER NO.32090635045/2011-12 DATED 29.09.2018 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P2 THEOF THE DEMAND NOTICE FOR THE YEAR 2011-12 DATED 29.09.2018. EXHIBIT P3 THEOF THE ASSESSMENT ORDER NO.32090635045/2012-13 DATED 29.09.2018 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P4 THEOF THE DEMAND NOTICE ISSUED FOR THE RETURN PERIOD 2012-13 DATED 29.09.2018. EXHIBIT P5 THEOF THE ASSESSMENT ORDER NO.32090635045/2013-14 DATED 29.09.2018 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P6 THEOF THE DEMAND NOTICE ISSUED FOR THE RETURN PERIOD 2013-14 DATED 29.09.2018. W.P.(C) No.34710/2018 & Conn.Cases -49- APPENDIX OF WP(C) 36307/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE SAID NOTICE DATED 18.09.2018 ISSUED BY THE THIRD RESPONDENT TO THE PETITIONER FOR 2012-13. EXHIBIT P2OF THE INTERIM ORDER DATED 04.04.4028 PASSED BY THIS HON'BLE COURT IN WP(C)NO.11335/2018. EXHIBIT P2 AOF THE INTERIM ORDER DATED 03.10.2018 PASSED BY THIS HON'BLE COURT IN WP(C)NO.32076/2018. W.P.(C) No.34710/2018 & Conn.Cases -50- APPENDIX OF WP(C) 36509/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE PRE ASSESSMENT NOTICE NO. A 2455/2018 DATED 22.9.2018 ISSUED BY THE 1ST RESPONDENT
W.P.(C) No.34710/2018 & Conn.Cases -51- APPENDIX OF WP(C) 37308/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER DATED 11.09.2018 FOR THE ASSESSMENT YEAR 2011-2012 PASSED BY THE 4TH RESPONDENT. EXHIBIT P2OF THE ASSESSMENT ORDER DATED 10.08.2018 FOR THE ASSESSMENT YEAR 2016-2017 PASSED BY THE 4TH RESPONDENT. EXHIBIT P3OF THE PENALTY ORDER DATED 11.09.2018 FOR THE YEAR 2011-2012 PASSED BY THE 4TH RESPONDENT. EXHIBIT P4OF THE PENALTY ORDER DATED 10.08.2018 FOR THE YEAR 2016-2017 PASSED BY THE 4TH RESPONDENT.
W.P.(C) No.34710/2018 & Conn.Cases -52- APPENDIX OF WP(C) 39510/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF PENALTY ORDER DATED 30.7.2018 FOR RS 5,08,040/-FOR THE YEAR 2015-16 PASSED BY THE 1ST RESPONDENT U/S 67(1) OF THE KVAT ACT. EXHIBIT P2OF THE DEMAND NOTICE DATED 30.7.18 ISSUED FOR THE YEAR 15-16 BY 1ST RESPONDENT PURSUANT TO EXBT-P1 PENALTY ORDER. EXHIBIT P3OF THE CONSTITUTION (101ST AMENDMENT)ACT,2016 DATED 8.9.16 PUBLISHED IN THE EXTRAORDINARY GAZETTE OF INDIA. EXHIBIT P4OF INTERIM ORDER GRANTED BY THIS HON'BLE COURT IN WPC NO 11335/18 DATED 4.4.18
W.P.(C) No.34710/2018 & Conn.Cases -53- APPENDIX OF WP(C) 40308/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 AOF THE ASSESSMENT ORDER FOR THE YEAR 2016-17 PASSED BY THE 1ST RESPONDENT DATED 7.11.2018
W.P.(C) No.34710/2018 & Conn.Cases -54- APPENDIX OF WP(C) 40506/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF PENALTY ORDER NO.CR.24/17-18 DATED 06.09.2018 ISSUED BY THE 1ST RESPONDENT FOR THE ASSESSMENT YEAR 2015-16
W.P.(C) No.34710/2018 & Conn.Cases -55- APPENDIX OF WP(C) 40510/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF ASSESSMENT ORDER NO. 32010751934/15-16 DATED 31-05-2018 AND DEMAND NOTICE DATED 31-05-2018 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER FOR THE ASSESSMENT YEAR 2015-16. W.P.(C) No.34710/2018 & Conn.Cases -56- APPENDIX OF WP(C) 41508/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ORDER DATED 26.11.2018 PASSED BY THE 2ND RESPONDENT FOR THE YEAR 2010-11. W.P.(C) No.34710/2018 & Conn.Cases -57- APPENDIX OF WP(C) 41706/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE NOTICE DATED 30.8.2018 ISSUED BY THE FIRST RESPONDENT. EXHIBIT P2OF INTERIM ORDER PASSED IN WPC.NO.14246 OF 2018 DATED 24.4.2018 RELATING TO KERALA TAX ON LUXURIES ACT, 1976. W.P.(C) No.34710/2018 & Conn.Cases -58- APPENDIX OF WP(C) 42307/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 THEOF THE PRE ASSESSMENT NOTICE FOR THE YEAR 2014-2015 DATED 21.11.2018, ISSUED BY THE FIRST RESPONDENT TO THE PETITIONER. EXHIBIT P2 THEOF THE INTERIM STAY ORDER IN WPC.NO.13930 OF 2018 DATED 13TH APRIL 2018. W.P.(C) No.34710/2018 & Conn.Cases -59- APPENDIX OF WP(C) 42308/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF ORDER DATED 03.11.2018 ISSUED BY THE 1ST RESPONDENT UNDER SECTION 25(1) FOR THE YEAR 2015-16. EXHIBIT P2 COPY OF INTERIM ORDER DATED 13.04.2018 ISSUED BY THIS HON'BLE COURT IN WP(C)NO.13552 OF 2018. W.P.(C) No.34710/2018 & Conn.Cases -60- APPENDIX OF WP(C) 42506/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF ORDER ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2013-14
W.P.(C) No.34710/2018 & Conn.Cases -61- APPENDIX OF WP(C) 42509/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF ORDER ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2013-14
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.