Kerala Agro Industries Corporation Private LTD. vs. Assistant Commissioner (Assessment)
Original PDF →WP(C)/827/2019HC KeralaGSTCNR KLHC01002128201917 January 2019Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU5 pages
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NO.32010191482/13-14 DATED 02.06.2018 ISSUED BY THE 1ST RESPONDENT FOR THE ASSESSMENT YEAR 2013-14. RESPONDENT/S EXHIBITS: NIL
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.