Shahul Hameed vs. State Of Kerala
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DATED 15/05/2018 PASSED BY THE 1ST RESPONDENT FOR THE ASSESSMENT YEAR 2014-15 EXHIBIT P6OF THE APPEAL FILED BY THE PETITIONER BEFORE THE DEPUTY COMMISSIONER (APPEALS), KOLLAM. EXHIBIT P7OF THE APPEAL FILED BY THE PETITIONER BEFORE THE DEPUTY COMMISSIONER (APPEALS), KOLLAM. EXHIBIT P8OF THE INTERIM ORDER DATED 04/04/2018 IN W.P(C) 11335/2018 OF THE HONOURABLE HIGH COURT OF KERALA.
-46- WP(C).No. 468 of 2019 & CON. CASES APPENDIX OF WP(C) 27489/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE NOTICE DATED 18.-7.2018 ISSUED U/S 25(1) OF THE KVAT ACT. EXHIBIT P2OF THE INTERIM ORDER DATED 4/4/2018 IN WPC NO 11335/2018 OF THIS HON'BLE COURT
-47- WP(C).No. 468 of 2019 & CON. CASES APPENDIX OF WP(C) 27666/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 THEOF THE REGISTRATION CERTIFICATE NO. 32050849421/13/01/2016 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P2 THEOF THE REGISTRATION CERTIFICATE UNDER GST ACT IN NO. 32AYBPK5746JIZE/8.3. 18. EXHIBIT P3OF THE ANNUAL RETURN FOR 2014-15 IN FORM NO. 10 DATED 01/07/2015 BEFORE THE 1ST RESPONDENT. EXHIBIT P4 THEOF THE NOTICE U/s. 25[1] OF THE KVAT 03 IN NO. 32050849421/2015- 16/2.6.18
-48- WP(C).No. 468 of 2019 & CON. CASES APPENDIX OF WP(C) 27671/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE NOTICE DATED 24.07.2018 EXHIBIT P1 AOF NOTICE DT. 23.07.2018 EXHIBIT P2OF THE NOTICE 11.07.2018 EXHIBIT P3OF INTERIM STAY ORDER PASSED BY THIS HON.BLE COURT IN WPC NO. 15148 OF 2018 DATED 04.05.2018
-49- WP(C).No. 468 of 2019 & CON. CASES APPENDIX OF WP(C) 27672/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER FOR THE ASSESSMENT YEAR 2011-12 DATED 31.05.2018 EXHIBIT P2OF THE ASSESSMENT ORDER FOR THE ASSESSMENT YEAR 2012-13 DATED 31/05/2018
-50- WP(C).No. 468 of 2019 & CON. CASES APPENDIX OF WP(C) 28272/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER DATED 26.07.2018 FOR THE ASSESSMENT YEAR 2013-14 PASSED BY THE 4TH RESPONDENT.
-51- WP(C).No. 468 of 2019 & CON. CASES APPENDIX OF WP(C) 29469/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER NO.32011315413/2013-14 DATED 25/07/2018 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P2OF THE ORDER DATED 04/04/2018 IN WP(C) NO.11335/2018(N) OF HON'BLE HIGH COURT OF KERALA.
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