BharatTaxGST

M/S. Atlas Jewellery Works vs. The State Tax Officer

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WP(C)/18861/2018HC KeralaGSTCNR KLHC01050448201821 January 2019Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU45 pages

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NO.32011321274/2012-13 DATED 02.08.2018 ISSUED BY THE 1ST RESPONDENT.

-27- WP(C).No. 34175 of 2018 & CON. CASES APPENDIX OF WP(C) 15664/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER NO. 32070388364/2011-12 DATED 27-03-2018 ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2011-12 EXHIBIT P2OF THE ASSESSMENT ORDER NO. 32070388364/2012-13 DATED 31-03-2018 ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2012-13 EXHIBIT P3OF THE INTERIM ORDER PASSED BY THIS HON'BLE COURT IN W.P(C) NO. 11335/2018 DATED 04-04-2018. -28- WP(C).No. 34175 of 2018 & CON. CASES APPENDIX OF WP(C) 17861/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF ORDER ISSUED BY THE 1ST RESPONDENT FOR THE MONTH APRIL 2017 DATED 29.01.2018. EXHIBIT P1(A) COPY OF ORDER ISSUED BY THE 1ST RESPONDENT FOR THE MONTH MAY 2017 DATED 29.01.2018. EXHIBIT P1(B) COPY OF ORDER ISSUED BY THE 1ST RESPONDENT FOR THE MONTH JUNE 2017 DATED 29.01.2018. EXHIBIT P2 COPY OF ORDER IN W.P(C) NO.11335/18 OF THIS HON'BLE COURT DATED 04.04.2018. -29- WP(C).No. 34175 of 2018 & CON. CASES APPENDIX OF WP(C) 18861/2018 PETITIONER'S/S EXHIBITS: EXT:P1OF THE ASSESSMENT ORDER NO.A 2422/2017-18(2016-17) DATED 3.2.2018. -30- WP(C).No. 34175 of 2018 & CON. CASES APPENDIX OF WP(C) 31775/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER NO.32080583992/2012-13 DATED 17.9.2018 ISSUED BY THE IST RESPONDENT.

-31- WP(C).No. 34175 of 2018 & CON. CASES APPENDIX OF WP(C) 31971/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF ASSESSMENT ORDER NO. 32010191482/2014-15 DATE 31.07.2018 ISSUED BY THE 1ST RESPONDENT FOR TH ASSESSMENT YEAR 2014-15 EXHIBIT P2OF ASSESSMENT ORDER NO. 32010191482/2015-16 DATED 19.07.2018 ISSUED BY THE 1ST RESPONDENT FOR THE ASSESSMENT YEAR 2015-16 EXHIBIT P3OF ASSESSMENT ORDER NO. 32010191482/2015-16 DATED 19.07.2018 ISSUED BY THE 1ST RESPONDENT FOR THE ASSESSMENT YEAR 2015-16

-32- WP(C).No. 34175 of 2018 & CON. CASES APPENDIX OF WP(C) 31972/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE INTERIM ORDER IN WPC.NO.6260/2009 PASSED FOR THE ASSESSMENT YEAR 2008-09. EXHIBIT P2OF THE INTERIM ORDER DATED 9.2.2011 IN IA.NO.9017/2010 (WPC.NO.6260/2009) PASSED FOR THE ASSESSMENT YEAR 2009-10. EXHIBIT P3OF THE INTERIM ORDER DATED 9.2.2011 IN IA.NO.503/2011 (WPC.NO.6260/2009)PASSED FOR THE ASSESSMENT YEAR 2010-11. EXHIBIT P4OF THE NOTICE FOR THE ASSESSMENT YEAR 2012-13 DATED 7.8.2018. EXHIBIT P5OF THE NOTICE FOR THE ASSESSMENT YEAR 2013-14 DATED 7.8.2018. EXHIBIT P6OF THE NOTICE FOR THE ASSESSMENT YEAR 2014-15 DATED 7.8.2018. EXHIBIT P7OF THE NOTICE FOR THE ASSESSMENT YEAR 2015-16 DATED 7.8.2018. EXHIBIT P8OF THE NOTICE FOR THE ASSESSMENT YEAR 2016-17 DATED 7.8.2018. EXHIBIT P9OF THE NOTICE DATED 10.8.2018. -33- WP(C).No. 34175 of 2018 & CON. CASES APPENDIX OF WP(C) 32372/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF NOTICE DATED 26.9.2018 ISSUED BY THE 1ST RESPONDENT UNDER SECTION 25(1) FOR THE YEAR 2016-17. EXHIBIT P2 COPY OF INTERIM ORDER DATED 13.4.2018 ISSUED BY THIS HON'BLE COURT IN WPC.NO.13552 OF 2018. -34- WP(C).No. 34175 of 2018 & CON. CASES APPENDIX OF WP(C) 32575/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE PENALTY PROPOSAL NOTICE ISSUED BY 1ST RESPONDENT FOR THE YEAR 2011- 12 DATED 31/8/2018

-35- WP(C).No. 34175 of 2018 & CON. CASES APPENDIX OF WP(C) 33372/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF NOTICE ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2013-14 DATED 18.09.2018. -36- WP(C).No. 34175 of 2018 & CON. CASES APPENDIX OF WP(C) 34175/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER NO. 32011321274/2012-13 DATED 2.8.2018 ISSUED BY THE 1ST RESPONDENT.

-37- WP(C).No. 34175 of 2018 & CON. CASES APPENDIX OF WP(C) 33373/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 AOF THE NOTICE NO.32081273111/2015-16 DATED 3/9/2018 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER FOR THE ASSESSMENT YEAR 2015-16

-38- WP(C).No. 34175 of 2018 & CON. CASES APPENDIX OF WP(C) 33573/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE NOTICE U/S 67 (1) OF THE KVAT ISSUED BY 1ST RESPONDENT FOR THE YEAR 2013-14 DATED 13.09.2018 EXHIBIT P2OF THE NOTICE U/S 67 (1) OF THE KVAT ISSUED BY 1ST RESPONDENT FOR THE YEAR 2015-16 DATED 13.09.2018

-39- WP(C).No. 34175 of 2018 & CON. CASES APPENDIX OF WP(C) 37463/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF NOTICE DATED 20/10/2018 ISSUED BY THE 1ST RESPONDENT UNDER SECTION 67(1) FOR THE YEAR 2015-16. EXHIBIT P2 COPY OF INTERIM ORDER DATED 13/04/2018 ISSUED BY THIS HON'BLE COURT IN W.P.(C) NO.13552 OF 2018. -40- WP(C).No. 34175 of 2018 & CON. CASES APPENDIX OF WP(C) 38664/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE PRE-ASSESSMENT NOTICE DATED 08.11.2018 FOR THE YEAR 2013-2014. EXHIBIT P2OF THE PRE-ASSESSMENT NOTICES DATED 13.11.2018 FOR THE YEAR 2014-2015. EXHIBIT P3OF THE PRE-ASSESSMENT NOTICE DATED 13.11.2018 FOR THE YEAR 2015-2016. EXHIBIT P4OF THE INTERIM ORDER DATED 04.04.2018 IN W.P.(C) 11335/2018. EXHIBIT P5OF THE INTERIM ORDER DATED 12.04.2018 IN W.P.(C) 13136/2018. -41- WP(C).No. 34175 of 2018 & CON. CASES APPENDIX OF WP(C) 38665/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 THEOF THE ORDER PASSED ON 23.2.2018. -42- WP(C).No. 34175 of 2018 & CON. CASES APPENDIX OF WP(C) 39065/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE PENALTY ORDER NO.IBM/IV/IR/19/14-15/OR-23/19-19 DATED 16.11.2018. -43- WP(C).No. 34175 of 2018 & CON. CASES APPENDIX OF WP(C) 39464/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF ASSESSMENT ORDER ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2013-14. -44- WP(C).No. 34175 of 2018 & CON. CASES APPENDIX OF WP(C) 39662/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER DATED 06/08/2018 ISSUED U/S.25(1) OF THE KVAT ACT, 2003 BY THE 2ND RESPONDENT FOR THE YEAR 2011-12. EXHIBIT P2OF THE ORDER DATED 04/04/2018 OF THE HON'BLE HIGH COURT IN WP(C)NO.11335 OF 2018. -45- WP(C).No. 34175 of 2018 & CON. CASES APPENDIX OF WP(C) 39864/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 THEOF THE ASSESSMENT ORDER FOR THE YEAR 2013-2014 DATED 23.2.2018 ISSUED BY THE FIRST RESPONDENT TO THE PETITIONER EXHIBIT P1 A THEOF THE ASSESSMENT ORDER FOR THE YEAR 2014-2015 DATED 24.2.2018 ISSUED BY THE FIRST RESPONDENT TO THE PETITIONER EXHIBIT P1 B THEOF THE ASSESSMENT ORDER FOR THE YEAR 2012-2013 DATED 23.2.2018, ISSUED BY THE FIRST RESPONDENT TO THE PETITIONER EXHIBIT P2 THEOF THE INTERIM STAY ORDER IN WPC. NO.13930 OF 2018 DATED 13TH APRIL 2018

Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.