Princy Paul vs. The State Tax Officer
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NO.32051151674/2013-14 DATED 22.09.2018 ISSUED BY THE 1ST RESPONDENT.
WP(C).No. 18554/2018 & CONN. CASES 46 APPENDIX OF WP(C) 33552/2018 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE NOTICE UNDER SECTION 25(1) OF THE KVAT ACT ISSUED BY 1ST RESPONDENT FOR THE YEAR 2015-16 DATED 29.6.2018. WP(C).No. 18554/2018 & CONN. CASES 47 APPENDIX OF WP(C) 33753/2018 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER NO.32010779946/2014-15 DATED 27/12/2017 ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2014-15. EXHIBIT P1 (a)OF THE ASSESSMENT ORDER NO.32010779946/2015-16 DATED 27/12/2017 ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2015-16. EXHIBIT P1 (b)OF THE ASSESSMENT ORDER NO.32010779946/2016-17 DATED 27/12/2017 ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2016-17. EXHIBIT P2OF THE INTERIM ORDER PASSED BY THIS HON'BLE COURT IN W.P.(C) NO.11335/2018 DATED 04/04/2018. WP(C).No. 18554/2018 & CONN. CASES 48 APPENDIX OF WP(C) 34154/2018 PETITIONER'S EXHIBITS: EXHIBIT P1 THEOF THE ASSESSMENT ORDER FOR THE YEAR 2011-2012 DATED 25.6.2018 ISSUED BY THE FIRST RESPONDENT TO THE PETITIONER. EXHIBIT P2 THEOF THE INTERIM STAY ORDER IN WPC.NO.13930 OF 2018 DATED 13TH APRIL 2018. WP(C).No. 18554/2018 & CONN. CASES 49 APPENDIX OF WP(C) 34155/2018 PETITIONER'S EXHIBITS: EXHIBIT P1 TURE COPY OF THE ASSESSMENT ORDER DATED 25/09/2018 FOR THE ASSESSMENT YEAR 2014-15 PASSED BY THE 4TH RESPONDENT EXHIBIT P2OF THE ASSESSMENT ORDER DATED 25/09/2018 FOR THE ASSESSMENT YEAR 2015-16 PASSED BY THE 4TH RESPONDENET EXHIBIT P3OF THE ASSESSMENT ORDER DATED 25/09/2018 FOR THE ASSESSMENT YEAR 2016-17 PASSED BY THE 4TH RESPONDENT
WP(C).No. 18554/2018 & CONN. CASES 50 APPENDIX OF WP(C) 34553/2018 RESPONDENT'S EXHIBITS: EXHIBIT R1OF THE PRE ASSESMENT NOTICE NO. 32151046421/2014-2015 dated 05.10.2018 issued by the 1st respondent. EXHIBIT R2OF THE INTERIM ORDER PASSED BY THIS HON'BLE COURT IN W.P(C) NO. 11335/2018 DATED 04-04-2018
WP(C).No. 18554/2018 & CONN. CASES 51 APPENDIX OF WP(C) 35755/2018 PETITIONER'S EXHIBITS: EXHIBIT P1 AOF THE ASSESSMENT ORDER DATED 31.07.2018 ISSUED BY THE 1ST RESPONDENT EXHIBIT P2 AOF THE NOTICE OF DEMAND NO. 122/2018-19 DATED 31.07.2018 ISSUED BY THE 1ST RESPONDENT
WP(C).No. 18554/2018 & CONN. CASES 52 APPENDIX OF WP(C) 28353/2018 PETITIONER'S EXHIBITS EXHIBIT P1OF THE ASSESSMENT ORDER NO.32020250725/11-12 DATED 09.07.2018 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P2OF THE ASSESSMENT ORDER NO.32020250725/12-13 DATED 09/072018 ISSUED BY THE 1ST RESPONDENT.
WP(C).No. 18554/2018 & CONN. CASES 53 APPENDIX OF WP(C) 28551/2018 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE NOTICE ISSUED BY 1ST RESPONDENT FOR THE YEAR 2015-16 DATED 17.07.2018. WP(C).No. 18554/2018 & CONN. CASES 54 APPENDIX OF WP(C) 18755/2018 PETITIONER'S EXHIBITS: EXHIBIT P1 AOF NOTICE UNDER SECTION 25(1) OF KVAT ACT DATED 23.02.2018 ISSUED BY THE 5TH RESPONDENT. EXHIBIT P2 AOF ASSESSMENT ORDER NO.32091189996/2017-18 DATED 04.05.2018 ISSUED BY THE 5TH RESPONDENT EXHIBIT P3 AOF DEMAND NOTICE DATED 04.05.2018 ISSUED BY THE RESPONDENT EXHIBIT P4 AOF INTERIM ORDER DATED 04.04.2018 WP(C) NO.11335/2018 GRANTED BY THIS HON'BLE COURT.
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.