Geogy C.D vs. The Asst. Commissioner
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NO.32021431942 FOR THE YEAR 2013-14 DATED 25/06/2018, ISSUED BY THE FIRST RESPONDENT.
WPC No.38558/2018 & conn.cases 38 APPENDIX OF WP(C) 30662/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF ORDER DATED 30.08.2018 ISSUED BY THE 1ST RESPONDENT UNDER SECTION 25(1) FOR THE YEAR 2014-15 EXHIBIT P1 A COPY OF ORDER DATED 30.08.2018 ISSUED BY THE 1ST RESPONDENT UNDER SECTION 25(1) FOR THE YEAR 2016-17 EXHIBIT P2 COP[Y OF INTERIM ORDER DATED 13.04.2018 ISSUED BY THIS HON'BLE COURT IN WPC NO. 13552/2018
WPC No.38558/2018 & conn.cases 39 APPENDIX OF WP(C) 30864/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF ASSESSMENT ORDER ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2015-16. WPC No.38558/2018 & conn.cases 40 APPENDIX OF WP(C) 30865/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF ASSESSMENT ORDER ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2016-17. WPC No.38558/2018 & conn.cases 41 APPENDIX OF WP(C) 31864/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE NOTICE DATED 23.08.2018 ISSUED BY THE 2ND RESPONDENT UNDER SECTION 25(1) OF THE KVAT ACT 2003
WPC No.38558/2018 & conn.cases 42 APPENDIX OF WP(C) 38559/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ANNUAL RETURN DATED 21.04.2011 FOR THE YEAR 2010-11 EXHIBIT P2OF THE AUDIT REPORT ALONG WITH THE PROFIT AND LOSS ACCOUNT AND BALANCE SHEET FOR THE YEAR 2010-11 FILED BY THE PETITIONER BEFORE THE 1ST RESPONDENT EXHIBIT P3OF THE PRE-ASSESSMENT NOTICE U/S 25(1) READ WITH 25A OF KVAT ACT NO.32080264784/2010-11 DATED 18-07-2016 FOR THE YEAR 2010-11 WAS ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER EXHIBIT P4OF THE REPLY DATED NIL FILED BY THE PETITIONER BEFORE THE 1ST RESPONDENT EXHIBIT P5OF THE NOTICE U/S.95 OF KVAT NO.32080264784/2010-11 DATED 13-11-2018 WAS FOR THE YEAR 2010-11 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER EXHIBIT P6OF THE ADJOURNMENT REQUEST DATED 22-11-2018 WAS FILED BY THE PETITIONER BEFORE THE 1ST RESPONDENT EXHIBIT P7OF THE INTERIM ORDER ISSUED BY HON'BLE THIS COURT IN W.P(C0 31742/2015
WPC No.38558/2018 & conn.cases 43 APPENDIX OF WP(C) 38757/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE NOTICE U/S 25(1) OF THE KVAT ACT 2003, FOR THE FINANCIAL YEAR 2011-
EXHIBIT P2OF THE PROCEEDINGS OF THE 1ST RESPONDENT DATED 27.06.2018 FOR THE FINANCIAL YEAR 2011-2012. EXHIBIT P3OF THE ARREAR NOTICE DATED 26.10.2018 FOR THE FINANCIAL YEAR 2011-12. EXHIBIT P4OF THE NOTICE U/S 25(1) OF THE KVAT ACT 2003, DATED 19.12.2017 FOR THE FINANCIAL YEAR 2015-2016. EXHIBIT P5OF THE PROCEEDINGS OF THE 1ST RESPONDENT DATED 12.03.2018 FOR THE FINANCIAL YEAR 2015-2016. EXHIBIT P6OF THE ARREAR NOTICE DATED 26.10.2018 FOR THE FINANCIAL YEAR 2015- 2016. EXHIBIT P7OF THE PROCEEDINGS OF THE 1ST RESPONDENT DATED 10.04.2018 FOR THE FINANCIAL YEAR 2016-2017. EXHIBIT P8OF THE ARREAR NOTICE DATED 26.10.2018 FOR THE FINANCIAL YEAR 2015- 2016. WPC No.38558/2018 & conn.cases 44 APPENDIX OF WP(C) 39488/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER NO.32010893651/2016-17 DATED 25.9.2018 ISSUED BY THE 1ST RESPONDENT
WPC No.38558/2018 & conn.cases 45 APPENDIX OF WP(C) 39557/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 THEOF THE ORDER NO.32090635045/2014-15 DT.29/9/2018 ISSUED BY THE 1ST RESPONDENT EXHIBIT P2 THEOF THE DEMAND NOTICE DT.29/9/2018 ISSUED BY THE 1ST RESPONDENT CSS/
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