Global Lighting Traders vs. The State Tax Officer
Original PDF →NO.32151595803/2015-16 DATED 30.11.2018 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P2OF THE INTERIM ORDER PASSED BY THIS HON'BLE COURT IN W.P(C)NO.11335/2018 DATED 04.04.2018. WP(C).No. 251 of 2019 & CONN. CASES 12 APPENDIX OF WP(C) 604/2019 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE LIST/INVENTORY OF THE ACCOUNT BOOK ETC SEIZED DATED 12/11/2015 EXHIBIT P2OF THE NOTICE U/S.67(1)OF THE KVAT ACT FOR THE YEAR 2009-10 NO.IB/IIC/318/17-18 (2009-10_DATED 13.11.2018. EXHIBIT P3OF THE NOTICE U/S.67(1)0F THE KVAT ACT FOR THE YEAR 2010-11 NO.IBK/IIC/318/17-18 (2010-11)DATED 13.11.2018. EXHIBIT P4OF THE NOTICE U/S.67(1)OF THE KVAT YEAR 2011-12 ACT FOR THE NO.IBK/.IIC/318/17-18 (2011-12)DATED 13.11.2018. EXHIBIT P5OF THE NOTICE U/S.67(1)OLF THE KVACT ACT FOR THE YEAR 2012-13 N.IBK.IIC/318/17-18 (2012-13)DATED 13.11.2018. EXHIBIT P6OF THE NOTICE U/S.67(1)OF THE KVAT ACT FOR THE YEAR 2013-14 NO.IBK/IIC/318/17-18 (2013-14)DATED 13.09.2018. EXHIBIT P7OF THE NOTICE U/S.67(1)LF THE KVAT ACT FOR THE YEAR 2014-15 NO.IBK/IIC/318/17-18 EXHIBIT P8OF THE NOTICE U/S.67(1)OF THE KVAT ACT FOR THE YEAR 2015-16 NO.IBK/IIC/318/17-18 (2015-16)DATED 13.11.2018. EXHIBIT P9OF THE REPLY SUBMITTED TO THE 1ST RESPONDENT FOR THE YEAR 2009-10 DATED 12.12.2018. EXHIBIT P10OF THE REPLY SUBMITTED TO THE 1ST RESPONDENT FOR THE YEAR 2010-11 DATED 12.12.2018. EXHIBIT P11OF THE REPLY SUBMITTED TO THE 1ST RESPONDENT FOR THE YEAR 2011-12 DATED 12.12.2018. EXHIBIT P12OF THE REPLY SUBMITTED TO THE 1ST RESPONDENT FOR THE YEAR 2012-13 DATED 12.12.2018. WP(C).No. 251 of 2019 & CONN. CASES 13 EXHIBIT P13OF THE REPLY SUBMITTED TO THE 1ST RESPONDENT FOR THE YEAR 2013-14 DATED 12.12.2018. EXHIBIT P14OF THE REPLY SUBMITTED TO THE 1ST RESPONDENT FOR THE YEAR 2014-15 DATED 12.12.2018. EXHIBIT P15OF THE REPLY SUBMITTED TO THE 1ST RESPONDENT FOR THE YEAR 2015-16 DATED 12.12.2018. EXHIBIT P16OF THE NOTICE NO.IBK/IIC/318/17-18(2011- 12)DATED 15.12.2018 FOR THE YEAR 2011-12. EXHIBIT P17OF THE NOTICE NO.IBK/IIC/318/17-18 (2012- 13)DATED 15.12.2018 FOR THE YEAR 2012-13. EXHIBIT P18OF THE NOTICE NO.IBK/IIC/318/17-18 (2013- 14)DATED 15.12.2018 FOR THE YEAR 2013-14. EXHIBIT P19OF THE NOTICE NO.IBK/IIC/318/17-18 (2014- 15)DATED 15.12.2018 FOR THE YEAR 2014-15. EXHIBIT P20OF THE NOTICE NO.IBK/IIC/318/17-18 (2015- 16)DATED 15.12.2018 FOR THE YEAR 2015-16. EXHIBIT P21OF THE REQUEST SUBMITTED TO THE 2ND RESPONDENT DATED 27.12.2018.
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.