Lavasa Visuals (P) LTD. vs. Commercial Tax Officer

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WP(C)/27763/2018HC KeralaGSTCNR KLHC01061435201824 January 2019Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU42 pages

(CERTIFIED

COPY)

BEARING

NO 32101008996/2014-15 DATED 27.11.2017 OF THE 1ST RESPONDENT ISSUED TO THE PETITIONER ON 12.9.2018

WPC No.28622/2018 & conn.cases 35 APPENDIX OF WP(C) 32822/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 THEOF THE REGISTRATION CERTIFICATE NO. 32050841444 ISSUED BY THE 1ST RESPONDENT DT. 7/12/2016 EXHIBIT P2 THEOF THE REGISTRATION CERTIFICATE NO. 32AAIFA1290QIZA DT. 16/7/18 EXHIBIT P3 THEOF THE ANNUAL RETURN IN FORM NO. 10 DTD. 15/6/2017 EXHIBIT P4 THEOF THE ASSESSMENT ORDER NO. 32050841444/2016-17/28.8.2018 ALONG WITH DEMAND NOTICE.

WPC No.28622/2018 & conn.cases 36 APPENDIX OF WP(C) 37823/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 TRUE PHOTOCOPY OF THE NOTICE NO.32021157104/12-13 DATED 02.03.2018, ISSUED BY THE FIRST RESPONDENT. EXHIBIT P2 TRUE PHOTOCOPY OF THE REPLY LETTER DATED 03.04.2018 SUBMITTED BEFORE THE FIRST RESPONDENT. EXHIBIT P3 TRUE PHOTOCOPY OF THE REPLY LETTER DATED 05.05.2018 SUBMITTED BEFORE THE FIRST RESPONDENT. EXHIBIT P4 TRUE PHOTOCOPY OF THE ASSESSMENT ORDER NO.32021157104/12-13/KVAT/12-13 DATED 27.10.2018, ISSUE BY THE FIRST RESPONDENT. EXHIBIT P5 TRUE PHOTOCOPY OF THE DEMAND NOTICE DATED 27.10.2018 ISSUED IN FORM NO.12 FOR RS.4,86,018/- BY THE FIRST RESPONDENT.

WPC No.28622/2018 & conn.cases 37 APPENDIX OF WP(C) 37825/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE PENALTY NOTICE TO IBM- II/IR-405/2014-15(2012-13) DATED 31.10.2018 ISSUED BY THE IST RESPONDENT FOR THE YEAR 2012-13. EXHIBIT P1 AOF PENALTY NOTICE NO.IBM-11/IR- 405A/2014-15(2013-14) DATED 30.10.2018 ISSUED BY THE IST RESPONDENT FOR THE YEAR 2013-14. EXHIBIT P2OF THE INTERIM ORDER PASSED BY THIS HON'BLE COURT IN WPC NO.11335/2018 DATED 4.4.2018. WPC No.28622/2018 & conn.cases 38 APPENDIX OF WP(C) 37827/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 TRUE PHOTOCOPY OF THE NOTICE NO.32021128394/15-16 DATED 16.4.2018, ISSUED BY THE FIRST RESPONDENT EXHIBIT P2 TRUE PHOTOCOPY OF THE REPLY LETTER DATED 10.5.2018 SUBMITTED BEFORE THE FIRST RESPONDENT EXHIBIT P3 TRUE PHOTOCOPY OF THE NOTICE FOR PERSONAL HEARING DATED 2.6.2018, ISSUED BY THE FIRST RESPONDENT EXHIBIT P4 TRUE PHOTOCOPY OF THE REPLY LETTER DATED 25.6.2018, SUBMITTED BEFORE THE FIRST RESPONDENT EXHIBIT P5 TRUE PHOTOCOPY OF THE ASSESSMENT ORDER NO.32021128394/2015-16/KVAT/DATED 29.9.2018, ISSUED BY THE FIRST RESPONDENT EXHIBIT P6 TRUE PHOTOCOPY OF THE DEMAND NOTICE ISSUED IN FORM NO.12 DATED 29.9.2018, FOR RS.1,01,979/- ISSUED BY THE FIRST RESPONDENT

WPC No.28622/2018 & conn.cases 39 APPENDIX OF WP(C) 38423/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 THEOF THE PRE ASSESSMENT NOTICE FOR THE YEAR 2010-2011 DATED 13-11-2018 ISSUED BY THE FIRST RESPONDENT TO TH E PETITIONER EXHIBIT P2 THEOF THE INTERIM STAY ORDER IN WPC NO.13930 OF W018 DATED 13TH APRIL 2018

WPC No.28622/2018 & conn.cases 40 APPENDIX OF WP(C) 39028/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 THEOF THE ASSESSMENT ORDER FOR THE YEAR 2012-2013 DATED 30.08.2018, ISSUED BY THE FIRST RESPONDENT TO THE PETITIONER. EXHIBIT P2 THEOF THE INTERIM STAY ORDER IN WP(C)NO.13930 OF 2018 DATED 13TH APRIL 2018. WPC No.28622/2018 & conn.cases 41 APPENDIX OF WP(C) 39222/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 THEOF THE ASSESSMENT ORDERS FOR THE YEAR 2013-2014 U/S 25(1) OF THE KVAT DATED 15.1.2018 ISSUED BY THE FIRST RESPONDENT TO THE PETITIONER EXHIBIT P1 A THEOF THE ASSESSMENT ORDERS FOR THE YEAR 2014-2015 U/S 25(1) OF THE KVAT DATED 15.1.2018 ISSUED BY THE FIRST RESPONDENT TO THE PETITIONER EXHIBIT P1 B THEOF THE REVENUE RECOVERY NOTICE FOR THE YEAR 2013-2014 DATED 15.11.2018 ISSUED BY THE THIRD RESPONDENT TO THE PETITIONER EXHIBIT P1 C THEOF THE REVENUE RECOVERY NOTICE FOR THE YEAR 2014-2015 DATED 15.11.2018 ISSUED BY THE THIRD RESPONDENT TO THE PETITIONER EXHIBIT P2 THEOF THE INTERIM STAY ORDERS IN WPC.13930 OF 2018 DATED 13TH APRIL 2018

WPC No.28622/2018 & conn.cases 42 APPENDIX OF WP(C) 39426/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER DATED 12/11/2018 FOR THE ASSESSMENT YEAR 2011-12 PASSED BY THE 4TH RESPONDENT. CSS/

Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.