Kannamkara Agencies vs. The Intelligence Officer/State Tax Officer
Original PDF →NO.32506830415/2015-16 DATED 25.6.2018 ISSUED BY THE IST RESPONDENT TO THE PETITIONER FOR THE ASSESSMENT YEAR 2015-16. WP(C).No. 143 of 2019 & conn. cases 15 APPENDIX OF WP(C) 672/2019 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ORDER NO 32072068912/2012-13 DATED 13-12-2018 WP(C).No. 143 of 2019 & conn. cases 16 APPENDIX OF WP(C) 684/2019 PETITIONER'S/S EXHIBITS: EXHIBIT P1 THEOF THE NOTICE DATED 28/11/2018 ISSUED BY THE 2ND RESPONDENT UNDER SECTION 25(1) OF THE KVAT ACT, FOR THE YEAR 2012-2013. WP(C).No. 143 of 2019 & conn. cases 17 APPENDIX OF WP(C) 696/2019 PETITIONER'S/S EXHIBITS: EXHIBIT P1 THEOF THE NOTICE DATED 17.10.2018 ISSUED BY THE 2ND RESPONDENT UNDER SECTION 25(1) OF THE KVAT ACT,FOR THE YEAR 2013-14 EXHIBIT P2 AOF THE ADJOURNMENT LETTER DATED 27.11.2018 SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT EXHIBIT P3 THEOF THE REPLY DATED 19.12.2018 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT WP(C).No. 143 of 2019 & conn. cases 18 APPENDIX OF WP(C) 748/2019 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ORDER NO. KL/KO51/2015-16/48 TO 52/IT DATED 1/3/2017 ISSUED BY THE INCOME TAX SETTLEMENT COMMISSION, ADDL. BENCH, CHENNAI. EXHIBIT P2OF THE NOTICE BEARING NO. ISE II/RE1C2/2010- 11 DATED 20.12.2018 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P3OF THE NOTICE BEARING NO. ISE II/RE1C2/2011- 12 DATED 20.12.2018 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P4OF THE NOTICE BEARING NO. ISE II/RE1C2/2012- 13 DATED 20.12.2018 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P5OF THE NOTICE BEARING NO. ISE II/RE1C2/2013- 14 DATED 20.12.2018 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P6OF THE NOTICE BEARING NO. ISE II/RE1C2/2014- 15 DATED 20.12.2018 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P7OF THE REPLY DATED 4.1.2019 SUBMITTED BEFORE THE 1ST RESPONDENT. WP(C).No. 143 of 2019 & conn. cases 19 APPENDIX OF WP(C) 2191/2019 PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF ANNUAL RETURN FOR THE YEAR 2012-13 EXHIBIT P2 COPY OF NOTICE DATED 8-11-2017 ISSUED BY THE 1ST RESPONDENT UNDER S. 25(1) OF THE ACT AND 22-02-2018 EXHIBIT P2 A COPY OF NOTICE DATED 22-02-2018 ISSUED BY THE 1ST RESPONDENT EXHIBIT P3 COPY OF REPLY DATED 31-05-2018 EXHIBIT P4 COPY OF ORDER DATED 16-11-2018 ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2012-13 EXHIBIT P5 COPY OF INTERIM ORDER DATED 13-04-2018 ISSUED BY THIS HON'BLE COURT IN WP(C) NO. 13552 OF 2018
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.