Elappunkal Stores vs. State Of Kerala
Original PDF →NO.32090648916/2011-12 DATED 29.9.2018. EXHIBIT P2 THEOF THE DEMAND NOTICE IN FORM NO.12 ISSUED FOR THE FINANCIAL YEAR 2011-12 DATED 29.9. 18. EXHIBIT P3 THEOF THE ORDER NO.32090648916/2012-13 DATED 29.9.2018. EXHIBIT P4 THEOF THE DEMAND NOTICE IN FORM NO.12 ISSUED FOR THE FINANCIAL YEAR 2012-13 DATED 29.9.18. -23- WP(C).No. 40023 of 2018 & CON. CASES APPENDIX OF WP(C) 40425/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE NOTICE NO.32080636045/2015-16 DATED 13.11.2018
-24- WP(C).No. 40023 of 2018 & CON. CASES APPENDIX OF WP(C) 40827/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE PRE-ASSESSMENT NOTICE NO. 32130678598/2011-12 DATED 8/11/2018 ISSUED BY THE 1ST RESPONDENT.
-25- WP(C).No. 40023 of 2018 & CON. CASES APPENDIX OF WP(C) 41423/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE PRE-ASSESSMENT NOTICE ISSUED BY 1ST RESPONDENT FOR THE YEAR 2013- 14 DATED DATED 1.12.2018
-26- WP(C).No. 40023 of 2018 & CON. CASES APPENDIX OF WP(C) 41621/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 AOF THE ASSESSMENT ORDER FOR THE YEAR 2012-13 PASSED BY THE 1ST RESPONDENT DATED 21/11/2018. EXHIBIT P1 A AOF THE ASSESSMENT ORDER FOR THE YEAR 2012-14PASSED BY THE 1ST RESPONDENT DATED 23/11/2018. EXHIBIT P1 B AOF THE ASSESSMENT ORDER FOR THE YEAR 2014-15PASSED BY THE 1ST RESPONDENT DATED 23/11/2018. EXHIBIT P1 C AOF THE ASSESSMENT ORDER FOR THE YEAR 2015-16 PASSED BY THE 1ST RESPONDENT DATED 26/11/2018. EXHIBIT P1 D AOF THE ASSESSMENT ORDER FOR THE YEAR 2016-17PASSED BY THE 1ST RESPONDENT DATED 26/11/2018. -27- WP(C).No. 40023 of 2018 & CON. CASES APPENDIX OF WP(C) 41823/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ORDER DATED 23.10.2018 OF THE RESPONDENT. EXHIBIT P2OF THE DEMAND DATED 23.10.2018 ISSUED BY THE RESPONDENT. EXHIBIT P3OF THE ORDER DATED 24.10.2018 OF THE RESPONDENT. EXHIBIT P4OF THE NOTICE OF DEMAND DATED 24.10.2018 ISSUED BY THE RESPONDENT. EXHIBIT P5OF THE DATED 28.9.2018 IN WPC.NO.31831/2018. EXHIBIT P6OF THE ORDER DATED 8.10.2018 IN WPC.NO.32709/2018. EXHIBIT P7OF THE ORDER DATED 14.8.2018 IN WPC.NO.27585/2018. -28- WP(C).No. 40023 of 2018 & CON. CASES APPENDIX OF WP(C) 41828/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 THE PHOTOCOPY OF NOTICE DATED 1.12.2018 ISSUED BY THE FOURTH RESPONDENT TO THE PETITIONER FIRM.
-29- WP(C).No. 40023 of 2018 & CON. CASES APPENDIX OF WP(C) 42229/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE KVAT ASSESSMENT ORDER CUM DEMAND NOTICE DATED 22/02/2018 FOR THE YEAR 2016-17 PASSED BY THE 1ST RESPONDENT. EXHIBIT P2OF THE CONSTITUTION (101ST AMENDMENT) ACT, 2016 DATED 08/09/16 PUBLISHED IN THE EXTRA-ORDINARY GAZETTE OF INDIA. EXHIBIT P3OF INTERIM ORDER GRANTED BY THIS HON'BLE COURT IN WP(C) NO.11335/18 DATED 04/04/18. EXHIBIT P4OF THE DEMAND NOTICES ISSUED U/S.7 & 34 OF THE RR ACT DATED 04/08/18 & 12/10/18 FOR THE YEAR 2016-17 BY THE 4TH RESPONDENT TO THE PETITIONER.
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.