M/S.New Metro Steel vs. The State Tax Officer

NO.32051634186/2015-16 DATED 28-06-2018 PASSED BY THE 2ND RESPONDENT. EXHIBIT P2OF THE NOTICE OF DEMAND IN FORM NO.12 DATED 08/08/2018 ISSUED BY THE 2ND RESPONDENT. EXHIBIT P3FO THE PRE-ASSESSMENT NOTICE NO.32051634186/2015-16 DATED 04/05/2018. EXHIBIT P4OF THE REPLY DATED 05/07/2018 AGAINST THE EXT.P3 NOTICE FILED BY THE PETITIONER EXHIBIT P5OF THE RELEVANT PAGES OF THE NOTIFICATION NO.10017/LEG A2/2017/LAW DATED 16/09/2017 ISSUED BY THE GOVERNMENT OF KERALA

44 WP(C).No. 32217 of 2018 & CON. CASES APPENDIX OF WP(C) 29812/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 AOF THE NOTICE DATED 17.05.2018 ISSUED BY THE 2ND RESPONDENT UNDER SECTION 25(1) OF THE KVAT ACT, FOR THE YEAR 2014-15 EXHIBIT P2 AOF THE REPLY (WITHOUT ANNEXURE) DATED 12.07.2018 SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT EXHIBIT P3 AOF THE ORDER DATED 06.07.2018 IN W.P(C) NO.22633/2018 PASSED BY THIS HON'BLE COURT IS STAYING THE ASSESSMENT PROCEEDINGS FOR THE YEAR 2012-13 EXHIBIT P4 AOF THE ASSESSMENT ORDER DATED 30.07.2018 PASSED BY THE 2ND RESPONDENT FOR THE YEAR 2014-15

45 WP(C).No. 32217 of 2018 & CON. CASES APPENDIX OF WP(C) 29814/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE NOTICE UNDER SEC. 25(1) OF KVAT ACT, 2003 ISSUED BY 3RD RESPONDENT.

46 WP(C).No. 32217 of 2018 & CON. CASES APPENDIX OF WP(C) 30411/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER NO.32081402813/2012-13 DATED 22/3/2018. EXHIBIT P2OF THE ASSESSMENT ORDER NO.32081412813/2013-14 DATED 24/4/2018. 47 WP(C).No. 32217 of 2018 & CON. CASES APPENDIX OF WP(C) 30611/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER NO.32072051992/2011-12 DATED 01.8.2018. 48 WP(C).No. 32217 of 2018 & CON. CASES APPENDIX OF WP(C) 30812/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER NO.32121047035/2013-14 DATED 16.3.2018. EXHIBIT P2OF THE ORDER NO.32121047035/2014- 15 DATED 28.2.2018. 49 WP(C).No. 32217 of 2018 & CON. CASES APPENDIX OF WP(C) 30815/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 AOF THE NOTICE 32011310226/12-13 DATED 17.07.2018 ISSUED BY THE 2ND RESPONDENT UNDER SECTION 25(1) OF THE KVAT ACT.

50 WP(C).No. 32217 of 2018 & CON. CASES APPENDIX OF WP(C) 32220/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF ORDER ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2013-14

51 WP(C).No. 32217 of 2018 & CON. CASES APPENDIX OF WP(C) 33017/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE SAID NOTICE DATED 13/08/2018 ISSUED BY THE THIRD RESPONDENT TO THE PETITIONER. EXHIBIT P2OF THE INTERIM ORDER DATED 04.04.2018 PASSED BY THIS HON'BLE COURT IN W.P.(C) NO. 11335/2018. EXHIBIT P2 AOF THE INTERIM ORDER DATED 03.10.2018, PASSED BY THIS HON'BLE COURT IN W.P.(C) NO. 32076/2018. 52 WP(C).No. 32217 of 2018 & CON. CASES APPENDIX OF WP(C) 33215/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF ORDER DATED 31.07.2018 ISSUED BY THE 1ST RESPONDENT UNDER SECTION 25(1)FOR THE YEAR 2012-13. EXHIBIT P1 A COPY OF ORDER DATED 31.07.2018 ISSUED BY THE 1ST RESPONDENT UNDER SECTION 25(1)FOR THE YEAR 2014-15. EXHIBIT P1 B COPY OF ORDER DATED 31.07.2018 ISSUED BY THE 1ST RESPONDENT UNDER SECTION 25(1)FOR THE YEAR 2015-16. EXHIBIT P2 COPY OF INTERIM ORDER DATED 13.04.2018 ISSUED BY THIS HON'BLE COURT IN WP(C)NO.13552 OF 2018. 53 WP(C).No. 32217 of 2018 & CON. CASES APPENDIX OF WP(C) 33217/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER DATED 30/10/2017 FOR THE ASSESSMENT YEAR 2011-12 PASSED BY THE 4TH RESPONDENT. EXHIBIT P2OF THE ASSESSMENT ORDER DATED 30/10/2017 FOR THE ASSESSMENT YEAR 2012-13 PASSED BY THE 4TH RESPONDENT. EXHIBIT P3OF THE ASSESSMENT ORDER DATED 30/10/2017 FOR THE ASSESSMENT YEAR 2013-14 PASSED BY THE 4TH RESPONDENT. EXHIBIT P4OF THE ASSESSMENT ORDER DATED 30/10/2017 FOR THE ASSESSMENT YEAR 2014-15 PASSED BY THE 4TH RESPONDENT. EXHIBIT P5OF THE ASSESSMENT ORDER DATED 30/10/2017 FOR THE ASSESSMENT YEAR 2015-16 PASSED BY THE 4TH RESPONDENT. EXHIBIT P6OF THE ASSESSMENT ORDER DATED 13/11/2017 FOR THE ASSESSMENT YEAR 2016-17 PASSED BY THE 4TH RESPONDENT.

54 WP(C).No. 32217 of 2018 & CON. CASES APPENDIX OF WP(C) 33815/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER PASSED BY 1ST RESPONDENT FOR THE YEAR 2014-15 DATED 30.12.2017. EXHIBIT P2OF THE ASSESSMENT ORDER PASSED BY 1ST RESPONDENT FOR THE YEAR 2015-16 DATED 5.1.2018. EXHIBIT P3OF THE DEMAND NOTICE IN FORM NO.12 FOR THE YEAR 2014-15 DATED 30.12.2017. EXHIBIT P4OF THE DEMAND NOTICE IN FORM NO.12 FOR THE YEAR 2015-16 DATED 5.1.2018. 55 WP(C).No. 32217 of 2018 & CON. CASES APPENDIX OF WP(C) 33817/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 AOF THE PRE- ASSESSMENT NOTICE ISSUED FOR THE YEAR 2013-14 DATED 21.7.2018. EXHIBIT P2 AOF THE REPLY FILED FOR THE YEAR 2013-14 DATED 24.9.2018. EXHIBIT P3 AOF INTERIM ORDER IN WPC.NO.13930/18 DATED 13.4.2018. 56 WP(C).No. 32217 of 2018 & CON. CASES APPENDIX OF WP(C) 34012/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER NO.32151369519/15-16 DATED 18.5.2018 ISSUED BY THE 1ST RESPONDENT EXHIBIT P2OF THE INTERIM ORDER PASSED BY THIS HON'BLE COURT IN WPC.11335/2018 DATED 4.4.2018

57 WP(C).No. 32217 of 2018 & CON. CASES APPENDIX OF WP(C) 34411/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER DATED 27/9/2018 FOR THE YEAR 2015-16 ISSUED UNDER SECTION 25(1) THE KVAT ACT. EXHIBIT P2OF THE INTERIM ORDER DATED 4/4/2018 IN WP(C) 11335/2018 EXHIBIT P3OF THE INTERIM ORDER DATED 12/4/2018 IN WP(C) 13136/2018