Suneesh Chandra Bose M.T vs. Eramala Grama Panchayath

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE SHAJI P.CHALY TUE AY ,THE 29TH DAY OF JANUARY 2019 / 9TH MAGHA, 1940 WP(C).No. 25352 of 2018 PETITIONER/S: SUNEESH CHANDRA BOSE M.T., AGED 41, S/O.THAMPY, MANGANNA NIVARTH HOUSE, KALAVAMKODAM P.O., CHERTHALA, ALAPPUZHA - 688 586. BY ADVS. SRI.K.R.VINOD SMT.M.S.LETHA RESPONDENT/S: 1 ERAMALA GRAMA PANCHAYATH, REPRESENTED BY ITS SECRETARY, ERAMALA, ORKKATTERY P.O., PIN - 673 501. 2 THE SECRETARY, ERAMALA GRAMA PANCHAYATH, REPRESENTED BY ITS SECRETARY, ERAMALA, ORKKATTERY P.O., PIN - 673 501. BY ADVS. R1 & R2 BY SRI.N.N.SUGUNAPALAN (SR.) SRI.S.SUJIN THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 29.01.2019, ALONG WITH WP(C).17463/2018, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

W.P.(C) Nos.17463 & 25352 of 2018 2 APPENDIX OF WP(C) 25352/2018 PETITIONER'S/S EXHIBITS: EXT.P1:OF THE LETTER OF APPOINTMENT ISSUED BY M/S.HINDUSTAN PETROLEUM CORPORATION LTD., DATED 31/01/2018. EXT.P2:OF THE NO OBJECTION CERTIFICATE ISSUED BY THE DISTRICT POLICE CHIEF, KOZHIKODE RURAL. EXT.P3:OF THE NO OBJECTION CERTIFICATE ISSUED BY THE DIVISIONAL OFFICER, FIRE & RESCUE SERVICES, KOZHIKODE, DATED 14/06/2017. EXT.P4:OF THE NO OBJECTION CERTIFICATE ISSUED BY ADDITIONAL DISTRICT MAGISTRATE, KOZHIKODE, IN FAVOUR OF THE PETITIONER FOR CONDUCTING GAS GODOWN. EXT.P5:OF THE STATUTORY LICENSE IN FAVOUR OF THE PETITIONER. EXT.P6:OF THE REGISTRATION CERTIFICATE ISSUED UNDER GST RULES IN FAVOUR OF THE PETITIONER; EXT.P7:OF THE APPLICATION FOR ISSUING D & O LICENCE IN FAVOUR OF THE PETITIONER SUBMITTED BEFORE THE 1ST RESPONDENT. EXT.P8OF THE WRIT PETITION IN WPC.NO.17463/2018. EXT.P9:OF THE COMMUNICATION DATED 19/07/2018 AFFIXED ON THE PREMISES OF THE PETITIONER. EXHIBIT P10 PHOTO COPY OF THE APPLICATION SUBMITTED BEFORE THE SECRETARY, ERAMALA GRAMA PANCHAYATH TO CHANGE THE CATEGORY IN ISSUING THE D/O.LICENSE DATED 17/12/2018. EXHIBIT P11 PHOTO COPY OF THE APPLICATION SUBMITTED BEFORE ERAMALA GRAMA PANCHAYATH TO CHANGE THE OCCUPANCY DATED 24/1/2019. W.P.(C) Nos.17463 & 25352 of 2018 3 RESPONDENT'S/S EXHIBITS: EXHIBIT-R2(a)-OF BUILDING PERMIT DATED 11/3/2016 ISSUED BY THE ERAMALA GRAMA PANCHAYATH. EXHIBIT-R2(b)OF THE ORDER DATED 8/4/2016 IN WP(C) NO.12758/2016 OF THIS HONOURABLE COURT. EXHIBIT-R2(c)OF JUDGMENT DATED 21/2/2017 IN WP(C) NO. 3574 OF 2017 OF THIS HONOURABLE COURT. EXHIBIT-R2(d)OF THE COMMUNICATION DATED 14/5/2018 ISSUED BY THE 2ND RESPONDENT. EXHIBIT-R2(e)OF THE RENTAL AGREEMENT DATED 26/8/2011 EXHIBIT-R2(f)OF THE POSSESSION CERTIFICATE DATED 15/12/2016 ISSUED BY THE ERAMALA VILLAGE OFFICER. EXHIBIT-R2(g)OF THE REPLY RECEIVED FROM THE VILLAGE OFFICER, ERAMALA DATED 10/7/2018 UNDER THE RIGHT TO INFORMATION ACT. //// P.S. TO JUDGE St/-