K.K. Varghese vs. The State Tax Officer

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WP(C)/41658/2018HC KeralaGSTCNR KLHC01096746201831 January 2019Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU55 pages

NO.32010697743/14-15 DATED 31/08/2018 AND DEMAND NOTICE DATED 31/08/2018 ISSUED BY THE 1ST RESPONDENT FOR THE ASSESSMENT YEAR 2014-15. EXHIBIT P2OF ASSESSMENT ORDER NO.32010697743/15-16 DATED 29/09/2018 AND DEMAND NOTICE DATED 29/09/2018 ISSUED BY THE 1ST RESPONDENT FOR THE ASSESSMENT YEAR 2015-16. -52- WP(C).No. 37282 of 2018 & CON. CASES APPENDIX OF WP(C) 41658/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF NOTICE ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2016 - 2017

-53- WP(C).No. 37282 of 2018 & CON. CASES APPENDIX OF WP(C) 42056/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER DATED 30/11/2018 PASSED UNDER SECTION 25(1) OF THE KVAT ACT FOR THE ASSESSMENT YEAR 2014- 15 EXHIBIT P2OF THE NOTICE OF DEMAND NOTICE DATED 04/12/2018 ISSUED BY THE FIRST RESPONDENT FOR THE ASSESSMENT YEAR 2014-15 EXHIBIT P3OF THE INTERIM ORDER DATED 04/04/2018 IN WPC 11335/2018 OF THE HONOURABLE HIGH COURT OF KERALA

-54- WP(C).No. 37282 of 2018 & CON. CASES APPENDIX OF WP(C) 42256/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF GST REGISTRATION CERTIFICATE OF THE PETITIONER EXHIBIT P2OF KTL REGISTRATION CERTIFICATE OF THE PETITIONER EXHIBIT P3OF THE NOTICE DATED 23.11.2018 ISSUED BY THE 3RD RESPONDENT EXHIBIT P4OF THE NOTICE DATED 23.11.2018 ISSUED BY THE 3RD RESPONDENT

-55- WP(C).No. 37282 of 2018 & CON. CASES APPENDIX OF WP(C) 42259/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 THEOF THE PRE ASSESSMENT NOTICE FOR THE YEAR 2012-2013 DATED 21/11/2018, ISSUED BY THE FIRST RESPONDENT TO THE PETITIONER EXHIBIT P2 THEOF THE INTERIM STAY ORDER IN WP(C)NO.13930 OF 2018 DATED 13TH APRIL 2018.

Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.