Sri.K.M.Ashraf vs. The Assistant Commissioner (Assmt) - Iv
Original PDF →WP(C)/8247/2019HC KeralaGSTCNR KLHC01021050201919 March 2019Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE3 pages
NO.32081462302/2011-12 DATED 18.05.2018 FOR THE YEAR 2011-12 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER. EXHIBIT P2OF THE FIRST APPEAL DATED 13.03.2019 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT FOR THE YEAR 2011-12. EXHIBIT P3OF THE DELAY CONDONATION PETITION DATED 13.03.2019 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT FOR THE YEAR 2011-12. EXHIBIT P4OF THE STAY PETITION DATED 13.03.2019 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT FOR THE YEAR 2011-12. RESPONDENT(S) EXHIBITS :- NIL SMA
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