N.A.Sakkeer Hussain, Proprietor, M/S.Sani World vs. The Intelligence Officer
Original PDF →WP(C)/11211/2019HC KeralaGSTCNR KLHC01028287201909 April 2019Bench: HONOURABLE MR.JUSTICE S.V.BHATTI3 pages
NO.OR/VII/105/2018-19(17-18) DATED 08.03.2019 FOR THE YEAR 2017-18 PASSED BY THE 2ND RESPONDENT TO THE PETITIONER EXHIBIT P2OF THE FIRST APPEAL DATED 05.04.2019 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT AGAINST EXHIBIT - P1 PENALTY ORDER FOR THE YEAR 2017-18 EXHIBIT P3OF THE STAY PETITION DATED 05.04.2019 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT AGAINST EXHIBIT - P1 PENALTY ORDER FOR THE YEAR 2017-18 RESPONDENT'S/S EXHIBITS: NIL
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