M/S. Icones Equipments vs. The Assistant Commissioner
Original PDF →NO.32151220896/2013-14/VAT DATED 28.12.2017 FOR THE YEAR 2013-14 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER. EXHIBIT P2OF THE APPELLATE ORDER NO.558/18 DATED 31.10.2018 FOR THE YEAR 2013-14 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT. EXHIBIT P3OF THE SECOND APPEAL DATED 4.4.2019 FOR THE YEAR 2013-14 FILED BY THE PETITIONER BEFORE THE 3RD RESPONDENT. EXHIBIT P4OF THE DELAY CONDONATION PETITION DATED 4.4.2019 FOR THE YEAR 2013-14 FILED BY THE PETITIONER BEFORE THE 3RD RESPONDENT. EXHIBIT P5OF THE STAY PETITION DATED 4.4.2019 FOR THE YEAR 2013-14 FILED BY THE PETITIONER BEFORE THE 3RD RESPONDENT.
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.