Sri.K.M.Ashraf vs. The Assistant Commissioner-Ii
Original PDF →WP(C)/11538/2019HC KeralaGSTCNR KLHC01028655201910 April 2019Bench: HONOURABLE MR.JUSTICE S.V.BHATTI3 pages
NO.32081462302/2012-13 DATED 16.06.2019 FOR THE YEAR 2012-13 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER. EXHIBIT P2OF THE FIRST APPEAL DATED 25.03.2019 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT FOR THE YEAR 2012-13. EXHIBIT P3OF THE STAY PETITION DATED 25.03.2019 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT FOR THE YEAR 2012-13.
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.