Antony Joseph vs. The State Tax Officer (Ib)
Original PDF →WP(C)/11996/2019HC KeralaGSTCNR KLHC01029958201912 April 2019Bench: HONOURABLE MR.JUSTICE S.V.BHATTI3 pages
NO.32063499944/2014-15 DATED 23-03-2019 FOR THE YEAR 2014-15 U/S.6(4) OF KERALA TAX ON LUXURIES ACT ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER EXHIBIT P2OF THE FIRST APPEAL DATED 08- 04-2019 FOR THE YEAR 2014-15 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT EXHIBIT P3OF THE STAY PETITION DATED 08- 04-2019 FOR THE YEAR 2014-15 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT RESPONDENT'S/S EXHIBITS: NIL //// PA TO JUDGE
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.