Sri.A.Divakaran vs. The State Tax Officer(Works Contract)
Original PDF →NO.32151066849/2014-15 DATED 28.07.2018 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER. EXHIBIT P1 AOF THE ASSESSMENT ORDER NO.32151066849/2015-16 DATED 28.07.2018 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER. EXHIBIT P1 BOF THE ASSESSMENT ORDER NO.32151066849/2016-17 DATED 28.07.2018 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER. EXHIBIT P2OF THE FIRST APPEAL DATED 16.04.2019 FOR THE YEAR 2014-15 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT. EXHIBIT P2 AOF THE FIRST APPEAL DATED 16.04.2019 FOR THE YEAR 2015-16 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT. EXHIBIT P2 BOF THE FIRST APPEAL DATED 16.04.2019 FOR THE YEAR 2016-17 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT. EXHIBIT P3OF THE DELAY CONDONATION PETITION DATED 16.04.2019 FOR THE YEAR 2014-15 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT. EXHIBIT P3 AOF THE DELAY CONDONATION PETITION DATED 16.04.2019 FOR THE YEAR 2015-16 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT. EXHIBIT P3 BOF THE DELAY CONDONATION PETITION DATED 16.04.2019 FOR THE YEAR 2016-17 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT.
WP(C).No. 12617 of 2019 5 EXHIBIT P4OF THE STAY PETITION DATED 16.04.2019 FOR THE YEAR 2014-15 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT. EXHIBIT P4 AOF THE STAY PETITION DATED 16.04.2019 FOR THE YEAR 2015-16 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT. EXHIBIT P4 BOF THE STAY PETITION DATED 16.04.2019 FOR THE YEAR 2016-17 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT.
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.