BharatTaxGST

Aravind Krishna.C.S vs. The State Tax Officer

Original PDF →
WP(C)/12651/2019HC KeralaGSTCNR KLHC01031879201926 April 2019Bench: HONOURABLE MR.JUSTICE V.G.ARUN7 pages

NO.32151478048/DECEMBER 2016 DATED 23.02.2018 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER. EXHIBIT P1 AOF THE ASSESSMENT ORDER NO.32151478048/JANUARY 2017 DATED 23.02.2018 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER. EXHIBIT P1 BOF THE ASSESSMENT ORDER NO.32151478048/FEBRUARY 2017 DATED 23.02.2018 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER. EXHIBIT P1 COF THE ASSESSMENT ORDER NO.32151478048/MARCH 2017 DATED 23.02.2018 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER. EXHIBIT P1 DOF THE ASSESSMENT ORDER NO.32151478048/APRIL 2017 DATED 23.02.2018 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER. EXHIBIT P1 EOF THE ASSESSMENT ORDER NO.32151478048/MAY 2017 DATED 23.02.2018 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER. EXHIBIT P1 FOF THE ASSESSMENT ORDER NO.32151478048/JUNE 2017 DATED 23.02.2018 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER.

WP(C).No. 12651 of 2019 -5- EXHIBIT P2OF THE FIRST APPEAL DATED 09.04.2019 FOR THE MONTH DECEMBER FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT. EXHIBIT P2 AOF THE FIRST APPEAL DATED 09.04.2019 FOR THE MONTH JANUARY FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT. EXHIBIT P2 BOF THE FIRST APPEAL DATED 09.04.2019 FOR THE MONTH FEBRUARY FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT. EXHIBIT P2 COF THE FIRST APPEAL DATED 09.04.2019 FOR THE MONTH MARCH FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT. EXHIBIT P2 DOF THE FIRST APPEAL DATED 09.04.2019 FOR THE MONTH APRIL FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT. EXHIBIT P2 EOF THE FIRST APPEAL DATED 09.04.2019 FOR THE MONTH MAY FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT. EXHIBIT P2 FOF THE FIRST APPEAL DATED 09.04.2019 FOR THE MONTH JUNE FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT. EXHIBIT P3OF THE DELAY PETITION DATED 09.04.2019 FOR THE MONTH DECEMBER FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT.

WP(C).No. 12651 of 2019 -6- 09.04.2019 FOR THE MONTH JANUARY FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT. EXHIBIT P3 BOF THE DELAY PETITION DATED 09.04.2019 FOR THE MONTH FEBRUARY FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT. EXHIBIT P3 COF THE DELAY PETITION DATED 09.04.2019 FOR THE MONTH MARCH FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT. EXHIBIT P3 DOF THE DELAY PETITION DATED 09.04.2019 FOR THE MONTH APRIL FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT. EXHIBIT P3 EOF THE DELAY PETITION DATED 09.04.2019 FOR THE MONTH MAY FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT. EXHIBIT P3 FOF THE DELAY PETITION DATED 09.04.2019 FOR THE MONTH JUNE FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT. EXHIBIT P4OF THE STAY PETITION DATED 09.04.2019 FOR THE MONTH DECEMBER FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT. EXHIBIT P4 AOF THE STAY PETITION DATED 09.04.2019 FOR THE MONTH JANUARY FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT. EXHIBIT P4 BOF THE STAY PETITION DATED 09.04.2019 FOR THE MONTH FEBRUARY FILED BY THE PETITIONER BEFORE THE 2ND

WP(C).No. 12651 of 2019 -7- RESPONDENT. EXHIBIT P4 COF THE STAY PETITION DATED 09.04.2019 FOR THE MONTH MARCH FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT. EXHIBIT P4 DOF THE STAY PETITION DATED 09.04.2019 FOR THE MONTH APRIL FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT. EXHIBIT P4 EOF THE STAY PETITION DATED 09.04.2019 FOR THE MONTH MAY FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT. EXHIBIT P4 FOF THE STAY PETITION DATED 09.04.2019 FOR THE MONTH JUNE FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT.

Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.