M/S.Luvia Business Syndicate vs. The State Tax Officer
Original PDF →WP(C)/13024/2019HC KeralaGSTCNR KLHC01032722201903 May 2019Bench: HONOURABLE MR.JUSTICE N.NAGARESH4 pages
NO.32150729902 DATED 25/02/2019 FOR THE YEAR 2016-17 U/S.6(5) OF CST ACT PASSED BY THE 1ST RESPONDENT TO THE PETITIONER. EXHIBIT P2OF THE FIRST APPEAL DATED 26/04/2019 FOR THE YEAR 2016-17 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT. EXHIBIT P3OF THE STAY PETITION DATED 26/04/2019 FOR THE YEAR 2016-17 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT.
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.