M/S. Vanchinad Medicals And Surgicals vs. State Tax Officer
Original PDF →WP(C)/13146/2019HC KeralaGSTCNR KLHC01032872201907 May 2019Bench: HONOURABLE MRS. JUSTICE ANU SIVARAMAN4 pages
NO.CR.NO.25/2016-17 DATED 28/4/2018 FOR THE YEAR 2016-17 ISSUED BY THE 1ST RESPONDENT EXHIBIT P2 COPY OF THE MEMORANDUM OF APPEAL DATED 4/2/2019 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT AGAINST EXT.P1 ORDER EXHIBIT P3 COPY OF THE DELAY CONDONATION PETITION FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT IN EXT.P2 APPEAL EXHIBIT P4 COPY OF THE STAY PETITION FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT IN EXT.P2 APPEAL EXHIBIT P5 COPY OF THE RR NOTICE NO.A3-820/2019 DATED 03/04/2019 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.