M/S. Mridhul Timber Depot PVT LTD vs. The Assistant Commissioner(Assmt)
Original PDF →WP(C)/13446/2019HC KeralaGSTCNR KLHC01033451201910 May 2019Bench: HONOURABLE MRS. JUSTICE ANU SIVARAMAN4 pages
NO.32080256954/2012-13
DATED 21/03/2019 FOR THE YEAR 2012-13 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER. EXHIBIT P2OF THE FIRST APPEAL DATED 06/05/2019 FOR THE YEAR 2012-13 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT EXHIBIT P3OF THE STAY PETITION DATED 06/05/2019 FOR THE YEAR 2012-13 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.