T.A. Joy vs. The State Tax Officer
Original PDF →WP(C)/13823/2019HC KeralaGSTCNR KLHC01034223201917 May 2019Bench: HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V3 pages
EXHIBIT P2 A AOF THE APPEAL FILED FOR THE YEAR 2012-13 DATED 26.04.2019 AGAINST EXT.P1 (A) PENALTY ORDER EXHIBIT P3 AOF THE STAY PETITION FILED ALONG WITH EXT.P2 APPEAL DATED 26.04.2019 EXHIBIT P3 A AOF THE STAY PETITION FILED ALONG WITH EXT.P2 (A) APPEAL DATED 26.04.2019 RESPONDENT'S EXHIBITS : NIL //// PA TO JUDGE
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.