P.T.Raju vs. State Tax Officer
Original PDF →WP(C)/13699/2019HC KeralaGSTCNR KLHC01033972201920 May 2019Bench: HONOURABLE MR.JUSTICE S.V.BHATTI3 pages
NO.32050602742/2012-13/23.3.2019 WITH DEMAND NOTICE IN FORM NO.12.
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.