Subham Freight Carriers INDIA PVT.LTD vs. Assistant State Tax Officer
Original PDF →NO. SCN -03/2019-20 DATED NIL ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER. EXHIBIT P9OF THE UPDATED E-WAY BILL NO. 221104845106 DATED 12.5.2019 UPLOADED AGAINST EXHIBIT P3 INVOICE. EXHIBIT P10OF THE UPDATED E-WAY BILL NO. 221104846453 DATED 12.5.2019 UPLOADED AGAINST EXHIBIT P4 INVOICE.
-7- WP(C).No. 14109 of 2019 EXHIBIT P11OF THE FORM GST MOV-06 ORDER NO. SCN-03/2019-20 DATED NIL ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER. EXHIBIT P12OF THE FORM GST MOV-07 SHOW CASUE NOTICE NO NIL DATED NIL ISSUED BY THE 1STRESPODENT TO THE PETITIONER EXHIBIT P13OF THE WRITTEN OBJECTION FIELD BY THE PETITIONER AGAINST EXHIBIT P111 & P12 DATED 20.5.2019.
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.