Sudharsan Scientific Company vs. The State Of Kerala
Original PDF →WP(C)/14498/2019HC KeralaGSTCNR KLHC01036756201927 May 2019Bench: HONOURABLE MR.JUSTICE S.V.BHATTI3 pages
32081024125/2014-15 DATED 26.06.2018 FOR THE YEAR 2014-15 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER. EXHIBIT P2OF THE APPEAL DATED 24.04.2019 FOR THE YEAR 2014-15 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT. EXHIBIT P3OF THE DELAY CONDONATION PETITION DATED 24.04.2019 FOR THE YEAR 2014-15 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT. EXHIBIT P4OF THE STAY PETITION DATED 24.04.2019 FOR THE YEAR 2014-15 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT.
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.