Surjith.T.S vs. The State Tax Officer
Original PDF →WP(C)/14490/2019HC KeralaGSTCNR KLHC01036778201927 May 2019Bench: HONOURABLE MR.JUSTICE S.V.BHATTI3 pages
EXHIBIT P3OF THE STAY PETITION DATED 29-1-2019 FILED ALONG WITH P2 APPEAL BEFORE THE 2ND RESPONDENT EXHIBIT P4OF THE RR NOTICE NO. RRC NO. 222/2018/06-05-2019 ISSUED BY THE 3RD RESPONDENT.
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.