M/S.Snofield Foods (P) Limited vs. The Assistant Commissioner Of State Tax
Original PDF →WP(C)/14673/2019HC KeralaGSTCNR KLHC01037113201928 May 2019Bench: HONOURABLE MR.JUSTICE S.V.BHATTI3 pages
FOR THE AY 2012-13 DATED 13.03.2019. EXHIBIT P8REVENUE RECOVERY NOTICE DATED 02.05.2019. RESPONDENT'S/S EXHIBITS: NIL
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.