N.E.Shafeek vs. State Of Kerala

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WP(C)/14884/2019HC KeralaGSTCNR KLHC01037805201930 May 2019Bench: HONOURABLE MR.JUSTICE S.V.BHATTI7 pages

NO.32050817065/2011-12 DATED 28.09.2017 ISSUED BY THE 2ND RESPONDENT EXHIBIT P2OF THE ASSESSMENT ORDER NO.32050817065/2012-13 DATED 28.09.2017 ISSUED BY THE 2ND RESPONDENT EXHIBIT P2 AOF THE ASSESSMENT ORDER NO.32050817065/2012-13 CST DATED 10.10.2017 ISSUED BY THE 2ND RESPONDENT EXHIBIT P3OF THE ASSESSMENT ORDER NO.32050817065/20113-14 CST DATED 10.10.2017 ISSUED BY THE 2ND RESPONDENT EXHIBIT P3 AOF THE ASSESSMENT ORDER NO.32050817065/20114 CST DATED 10.10.2017 ISSUED BY THE 2ND RESPONDENT EXHIBIT P4OF THE ASSESSMENT ORDER NO.32050817065/2014-15 DATED 10.10.2017 ISSUED BY THE 2ND RESPONDENT EXHIBIT P4 AOF THE ASSESSMENT ORDER NO.32050817065/2014-15 CST DATED 10.10.2017 ISSUED BY THE 2ND RESPONDENT EXHIBIT P5OF THE APPEAL DATED 04.03.2019 FOR THE ASSESSMENT YEAR 2011-12 IS FILED AND PENDING BEFORE THE 3RD RESPONDENT EXHIBIT P6OF THE APPEAL UNDER KVAT DATED 04.03.2019 FOR THE ASSESSMENT YEAR 2012-13 IS FILED AND PENDING BEFORE THE 3RD RESPONDENT

WP(C).No. 14884 of 2019 -5- EXHIBIT P6 AOF THE APPEAL UNDER CST DATED 04.03.2019 FOR THE ASSESSMENT YEAR 2012-13 IS FILED AND PENDING BEFORE THE 3RD RESPONDENT EXHIBIT P7OF THE APPEAL UNDER KVAT DATED 04.03.2019 FOR THE ASSESSMENT YEAR 2013-14 IS FILED AND PENDING BEFORE THE 3RD RESPONDENT EXHIBIT P7 AOF THE APPEAL UNDER CST DATED 04.03.2019 FOR THE ASSESSMENT YEAR 2013-14 IS FILED AND PENDING BEFORE THE 3RD RESPONDENT EXHIBIT P8OF THE APPEAL UNDER KVAT DATED 04.03.2019 FOR THE ASSESSMENT YEAR 2014-15 IS FILED AND PENDING BEFORE THE 3RD RESPONDENT EXHIBIT P8 AOF THE APPEAL UNDER CST DATED 04.03.2019 FOR THE ASSESSMENT YEAR 2014-15 IS FILED AND PENDING BEFORE THE 3RD RESPONDENT EXHIBIT P9OF THE PETITION TO CONDONE THE DELAY DATED 04.03.2019 IS FILED IN EXT.P5 APPEAL IS FILED AND PENDING BEFORE THE 3RD RESPONDENT EXHIBIT P10OF THE PETITION TO CONDONE THE DELAY DATED 04.03.2019 IS FILED IN EXT.P6 APPEAL IS FILE D AND PENDING BEFORE THE 3RD RESPONDENT EXHIBIT P10 AOF THE PETITION TO CONDONE THE DELAY DATED 04.03.2019 IS FILED IN EXT.P6 (A) APPEAL IS FILED AND PENDING BEFORE THE 3RD RESPONDENT EXHIBIT P11OF THE PETITION TO CONDONE THE DELAY DATED 04.03.2019 IS FILED IN EXT.P7 APPEAL IS FILED AND PENDING BEFORE THE 3RD RESPONDENT

WP(C).No. 14884 of 2019 -6- EXHIBIT P11 AOF THE PETITION TO CONDONE THE DELAY DATED 04.03.2019 IS FILED IN EXT.P7(A) APPEAL IS FILED AND PENDING BEFORE THE 3RD RESPONDENT EXHIBIT P12OF THE PETITION TO CONDONE THE DELAY DATED 04.03.2019 IS FILED IN EXT.P8 APPEAL IS FILED AND PENDING BEFORE THE 3RD RESPONDENT EXHIBIT P12 AOF THE PETITION TO CONDONE THE DELAY DATED 04.03.2019 IS FILED IN EXT.P8(A) APPEAL IS FILED AND PENDING BEFORE THE 3RD RESPONDENT EXHIBIT P13OF THE STAY APPLICATION DATED 04.03.2019 FOR THE ASSESSMENT YEAR 2011-12 IS FILED AND PENDING BEFORE THE 3RD RESPONDENT EXHIBIT P14OF THE STAY APPLICATION DATED 04.03.2019 FOR THE ASSESSMENT YEAR 2012-13 UNDER KVAT IS FILED AND PENDING BEFORE THE 3RD RESPONDENT EXHIBIT P14 AOF THE STAY APPLICATION DATED 04.03.2019 FOR THE ASSESSMENT YEAR 2012-13 UNDER CST IS FILED AND PENDING BEFORE THE 3RD RESPONDENT EXHIBIT P15OF THE STAY APPLICATION DATED 04.03.2019 FOR THE ASSESSMENT YEAR 2013-14 UNDER KVAT IS FILED AND PENDING BEFORE THE 3RD RESPONDENT EXHIBIT P15 AOF THE STAY APPLICATION DATED 04.03.2019 FOR THE ASSESSMENT YEAR 2013-14 UNDER CST IS FILED AND PENDING BEFORE THE 3RD RESPONDENT EXHIBIT P16OF THE STAY APPLICATION DATED 04.03.2019 FOR THE ASSESSMENT YEAR 2014-15 UNDER KVAT IS FILED AND PENDING BEFORE THE 3RD RESPONDENT

WP(C).No. 14884 of 2019 -7- EXHIBIT P16 AOF THE STAY APPLICATION DATED 04.03.2019 FOR THE ASSESSMENT YEAR 2014-15 UNDER CST IS FILED AND PENDING BEFORE THE 3RD RESPONDENT EXHIBIT P17OF THE RRC NO.363/18-19 FOR THE ASSESSMENT YEAR 2011-12 UNDER KAVT DATE 11.04.2019 ISSUED UNDER SECTION 7 OF THE RR ACT BY THE 4TH RESPONDENT EXHIBIT P18OF THE RRC NO.364/18-19 FOR THE ASSESSMENT YEAR 2012-13 UNDER KAVT DATE 11.04.2019 ISSUED UNDER SECTION 7 OF THE RR ACT BY THE 4TH RESPONDENT EXHIBIT P18 AOF THE RRC NO.367/18-19 FOR THE ASSESSMENT YEAR 2012-13 UNDER KAVT DATE 11.04.2019 ISSUED UNDER SECTION 7 OF THE RR ACT BY THE 4TH RESPONDENT EXHIBIT P19OF THE RRC NO.365/18-19 FOR THE ASSESSMENT YEAR 2013-14 UNDER KAVT DATE 11.04.2019 ISSUED UNDER SECTION 7 OF THE RR ACT BY THE 4TH RESPONDENT EXHIBIT P19 AOF THE RRC NO.368/18-19 FOR THE ASSESSMENT YEAR 2013-14 UNDER KAVT DATE 11.04.2019 ISSUED UNDER SECTION 7 OF THE RR ACT BY THE 4TH RESPONDENT EXHIBIT P20OF THE RRC NO.366/18-19 FOR THE ASSESSMENT YEAR 2014-15 UNDER KAVT DATE 11.04.2019 ISSUED UNDER SECTION 7 OF THE RR ACT BY THE 4TH RESPONDENT EXHIBIT P20 AOF THE RRC NO.369/18-19 FOR THE ASSESSMENT YEAR 2014-15 UNDER KAVT DATE 11.04.2019 ISSUED UNDER SECTION 7 OF THE RR ACT BY THE 4TH RESPONDENT

Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.