M/S.Regal Realtors vs. The State Tax Officer
Original PDF →WP(C)/14872/2019HC KeralaGSTCNR KLHC01037727201930 May 2019Bench: HONOURABLE MR.JUSTICE S.V.BHATTI3 pages
NO.32072001906/2014-15 (3RD AND 4TH QUARTER) DATED 30.05.2015 EXHIBIT P2OF THE ASSESSMENT ORDER NO.32072001906/2015-16 DATED 10.03.2017 EXHIBIT P3OF THE APPEAL MEMORANDUM IN FORM NO.29 DATED 23.05.2019 FOR THE YEAR 2014-15 (3RD & 4TH QUARTER) EXHIBIT P4OF THE APPEAL MEMORANDUM IN FORM NO.29 DATED 23.05.2019 FOR THE YEAR 2015-16 EXHIBIT P5OF THE STAY PETITION IN FORM NO.30 DATED 23.05.2019 FOR THE YEAR 2014-15 (3RD & 4TH) EXHIBIT P6OF THE STAY PETITION IN FORM NO.30 DATED 23.05.2019 FOR THE YEAR 2015-16
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.