Roshan Plywood PVT. LTD. vs. The State Tax Officer
Original PDF →NO.32151229672/2016-17/CST DATED 25.03.2019 OF U/S.6(5)OF CST FOR THE YEAR 2016-17 PASSED BY THE 1ST RESPONDENT. EXHIBIT P1 AOF THE ASSESSMENT ORDER NO.32151229672/2017-18/CST DATED 25.03.2019 OF U/S.6(5)OF THE CST ACT FOR THE YEAR 2016-17 PASSED BY THE 1ST RESPONDENT. EXHIBIT P2OF THE C-FORMS FOR THE YEAR 2016-17. EXHIBIT P2 AOF THE C-FORMS FOR THE YEAR 2017-18. EXHIBIT P3OF THE FIRST APPEAL DATED 24.05.2019 FOR THE YEAR 2016-17 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT. EXHIBIT P3 AOF THE FIRST APPEAL DATED 24.05.2019 FOR THE YEAR 2017-18 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT. EXHIBIT P4OF THE STAY PETITION DATED 24.05.2019 FOR THE YEAR 2016-17 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT. EXHIBIT P4 AOF THE STAY PETITION DATED 24.05.2019 FOR THE YEAR 2017-18 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT.
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.