M/S.St. Joseph Business Corporation vs. The State Tax Officer
Original PDF →NO.32080629958/2015-16 DATED 11.6.2018. EXHIBIT P2OF THE ASSESSMENT ORDER NO.32080629958/2016-17 DATED 11.6.2018. WPC No.20152 of 2018 & conn.cases 26 APPENDIX OF WP(C) 21370/2018 PETITIONER'S EXHIBITS: EXHIBIT P1: THEOF THE NOTICE NO.32151303819/13- 14 DATED 7.9.2017. EXHIBIT P2: THEOF THE REPLY DATED 10.10.2017. EXHIBIT P3:OF THE LIST OF C-FORMS DATED 26.8.2016. EXHIBIT P4:OF THE PARTICULARS OF C-FORM DATED 11.6.2014. EXHIBIT P5:OF THE PARTICULARS OF C-FORM DATED 17.8.2015. EXHIBIT P6:OF THE LIST OF C-FORMS DATED 21.6.2016. EXHIBIT P7:OF THE ASSESSMENT ORDER NO.32151303819/13-14 DATED 15.1.2018 ALONG WITH DEMAND NOTICE EXHIBIT P8:OF THE REPLY DATED 23.3.2018. EXHIBIT P9:OF THE LIST OF C-FORMS DATED NIL. EXHIBIT P10:OF THE C-FORM DATED 9.5.2014. EXHIBIT P11:OF THE C-FORM DATED 4.7.2014. EXHIBIT P12:OF THE C-FORM DATED 8.8.2014. EXHIBIT P13:OF THE C-FORM DATED 7.9.2016. EXHIBIT P14:OF THE C-FORM DATED 12.10.2017. EXHIBIT P15:OF THE COPY OF JUDGMENT DATED 17.4.2018 IN WPC NO.13481/2018 OF THIS HONOURABLE COURT. EXHIBIT P16:OF THE INTERIM ORDER DATED 4.4.2018 IN WPC NO.11335/2018 OF THE HONOURABLE HIGH COURT OF KERALA.
WPC No.20152 of 2018 & conn.cases 27 APPENDIX OF WP(C) 24958/2018 PETITIONER'S EXHIBITS: EXHIBIT P1 AOF THE PRE-ASSESSMENT NOTICE ISSUED FOR THE YEAR 2016-17 DATED 05-05- 2018 EXHIBIT P2 AOF THE INTERIM ORDER IN WP(C) NO. 13930/2018 DATED 13-04-2018
WPC No.20152 of 2018 & conn.cases 28 APPENDIX OF WP(C) 25151/2018 PETITIONER'S EXHIBITS: EXHIBIT P1 THEOF ASSESSMENT ORDER FOR THE YEAR 2012-13 DATED 20.6.2018 ISSUED BY THE FIRST RESPONDENT TO THE PETITIONER. EXHIBIT P2OF ORDER ISSUED BY THIS COURT IN SIMILAR WRIT PETITIONS AND PASSED INTERIM ORDERS IN WPC NO. 13930/2018. WPC No.20152 of 2018 & conn.cases 29 APPENDIX OF WP(C) 25960/2018 PETITIONER'S EXHIBITS: EXHIBIT P1 COPY OF ORDER ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2012-13. WPC No.20152 of 2018 & conn.cases 30 APPENDIX OF WP(C) 28392/2018 PETITIONER'S EXHIBITS: EXHIBIT P1OF PENALTY ORDER DATED 05.02.18 FOR THE YEAR 2014-15 PASSED U/S 47(6)OF THE KVAT ACT BY 1ST RESPONDNET TO THE PETITIONER EXHIBIT P2OF DEMAND NOTICE NO.OR-2493/14-15 DATED 05.02.2018 ISSUED BY 1ST RESPONDENT TO THE PETITOINER EXHIBIT P3OF THE CONSTITUTION (ONE HUNDRED AND FIRST AMENDMENT)ACT,2016 DATED 08.09.16 PUBLISHED IN THE EXTRAORDINARY GAZETTE OF INDIA. EXHIBIT P4OF INTERIM ORDER GRANTED BY THIS HON'BLE COURT IN WP(C)NOI.11335/2018 DATED 04-04-2018. EXHIBIT P5 TRUE COPIES OF THE RR NOTICES DATED 22.06.18 ISSUED U/S 7 & 34 OF THE RR ACT BY THE 2ND RESPONDENT.
WPC No.20152 of 2018 & conn.cases 31 APPENDIX OF WP(C) 28591/2018 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE RESOLUTION DATED 10/08/2018 PASSED BY THE PETITIONER. EXHIBIT P2OF THE NOTICE NO.32011393173/14- 15 TO 17-18 DATED 08/08/2018 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P3OF THE ORDER DATED 4.4.2018 IN WP(C) NO.11335/2018(N) OF HON'BLE HIGH COURT OF KERALA.
WPC No.20152 of 2018 & conn.cases 32 APPENDIX OF WP(C) 29565/2018 PETITIONER'S EXHIBITS: EXHIBIT P1 THEOF THE REGISTRATION CERTIFICATE NO. 32050748226/4.1.12 ISSUED BY 1ST RESPONDENT EXHIBIT P2 THEOF THE REGISTRATION CERTIFICATE UNDER GST ACT FOR M/S. PUKADIYIL STEELS 32AAOFP8965HIZO DTD. 21/9/2017 EXHIBIT P3 THEOF THE ANNUAL RETURN FOR 2016-17 E-FILED ON 15/6/2017 EXHIBIT P4 THEOF THE NOTICE NO. 32050748226/2016-17 10.5.18
WPC No.20152 of 2018 & conn.cases 33 APPENDIX OF WP(C) 30353/2018 PETITIONER'S EXHIBITS: EXHIBIT P1 AOF THE PRE-ASSESSMENT NOTICE U/S 25(1) OF THE ACT FOR THE YEAR 2015-16 DATED 18.2.2018. EXHIBIT P2 AOF THE ASSESSMENT ORDER U/S 25(1) OF THE ACT FOR THE YEAR 2015-16 DATED 26.3.2018. WPC No.20152 of 2018 & conn.cases 34 APPENDIX OF WP(C) 30367/2018 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER NO.32081499235/2016-17 DATED 2-2-2018
WPC No.20152 of 2018 & conn.cases 35 APPENDIX OF WP(C) 39321/2018 PETITIONER'S EXHIBITS: EXHIBIT P1 THEOF THE ASSESSMENT ORDER NO. 32100651538/2015-16 DATED 31.10.2018 ISSUED BY THE FIRST RESPONDENT TO THE PETITIONER EXHIBIT P2 THEOF THE INTERIM STAY ORDER IN WPC NO. 13930 OF 2018 DATED 13TH APRIL 2018
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.