Royal Granites vs. State Tax Officer

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WP(C)/714/2019HC KeralaGSTCNR KLHC01001938201908 July 2019Bench: HONOURABLE MR.JUSTICE S.V.BHATTI16 pages

NO.32150649778/2015-16 DATED 14/12/2018 AND DEMAND NOTICE ISSUED BY THE 1ST RESPONDENT FOR THE ASSESSMENT YEAR 2015-16. WPC No.714/2019 & conn.cases 12 APPENDIX OF WP(C) 718/2019 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE NOTICE DATED 23.11.2018 ISSUED BY 1ST RESPONDENT FOR THE YEAR 2015-

16.

EXHIBIT P1 AOF ASSESSMENT ORDER DATED 21.12.18 PASSED BY 1ST RESPONDENT FOR THE YEAR 2016-17. EXHIBIT P2OF ASSESSMENT ORDER DATED 21.12.18.PASSED BY 1ST RESPONDENT FOR THE YEAR 2016-17. EXHIBIT P2 AOF ASSESSMENT ORDER DATED 21.12.18 PASSED BY 1ST RESPONDENT FOR THE YEAR 2016-17. EXHIBIT P3OF THE INTERIM STAY ORDER DATED 27.11.2018 BY THIS HON'BLE COURT,IN W.P(c)NO.38273 OF 2018. WPC No.714/2019 & conn.cases 13 APPENDIX OF WP(C) 40914/2018 PETITIONER'S EXHIBITS: EXHIBIT P1OF NOTICE DATED 3.11.2018 FOR THE YEAR 2011-12 ISSUED BY THE 2ND RESPONDENT EXHIBIT P2OF NOTICE DATED 3.11.2018 FOR THE YEAR 2012-13 ISSUED BY THE 2ND RESPONDENT EXHIBIT P3OF NOTICE DATED 3.11.2018 FOR THE YEAR 2014-15 ISSUED BY THE 2ND RESPONDENT EXHIBIT P4OF NOTICE DATED 3.11.2018 FOR THE YEAR 2015-16 ISSUED BY THE 2ND RESPONDENT EXHIBIT P5OF NOTICE DATED 3.11.2018 FOR THE YEAR 2016 -17 ISSUED BY THE 2ND RESPONDENT

WPC No.714/2019 & conn.cases 14 APPENDIX OF WP(C) 41054/2018 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER NO.32011063705/07-08 DATED 25/09/2017 ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2007-08. EXHIBIT P2OF THE INTERIM ORDER PASSED BY THIS HON'ABLE COURT IN WP(C) NO.11335/2018 DATED 04/04/2018. WPC No.714/2019 & conn.cases 15 APPENDIX OF WP(C) 41117/2018 PETITIONER'S EXHIBITS: EXHIBIT P1 TRUE COPIES OF THE ORDERS OF ASSESSMENT DATED 25.9.2018 FOR THE PERIOD 2011-12. EXHIBIT P2 TRUE COPIES OF THE ORDERS OF ASSESSMENT DATED 25.9.2018 FOR THE PERIOD 2012-13. EXHIBIT P3 TRUE COPIES OF THE ORDERS OF ASSESSMENT DATED 25.9.2018 FOR THE PERIODS 2013-14. EXHIBIT P4OF THE ENVELOPE ENCLOSING THE ORDERS OF ASSESSMENT BY THE FIRST RESPONDENT ADDRESSED TO THE RESIDENTIAL ADDRESS OF THE PETITIONER.

WPC No.714/2019 & conn.cases 16 APPENDIX OF WP(C) 41465/2018 PETITIONER'S EXHIBITS: EXHIBIT P1 AOF THE PENALTY ORDER NO. IB/MPM/ENQ/134/2016-17 ISSUED FOR THE YEAR 2016-17 DATED 12.10.2018 EXHIBIT P2 AOF INTERIM ORDER IN WP(C) NO. 13930/18 DATED 13.4.2018

Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.