P.K Kammed Kiutty vs. Assistant Commissioner Of State Tax
Original PDF →NO.32150756801/2015-16 DATED 22/02/2018 ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2015-16. EXHIBIT P2OF THE INTERIM ORDER PASSED BY THIS HON'BLE COURT IN WP(C)NO.11335/2018 DATED 04/04/2018. WP(C).No.25028 of 2018 & CONNECTED CASES 44 APPENDIX OF WP(C) 37142/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE THE ASSESSMENT ORDER FOR THE YEAR 2011-12 DATED 31.08.2018. EXHIBIT P2OF THE THE ASSESSMENT ORDER FOR THE YEAR 2012-13 DATED 31.08.2018. EXHIBIT P3OF THE THE ASSESSMENT ORDER FOR THE YEAR 2015-16 DATED 31.08.2018. EXHIBIT P4OF THE THE ASSESSMENT ORDER FOR THE YEAR 2016-17 DATED 31.08.2018. WP(C).No.25028 of 2018 & CONNECTED CASES 45 APPENDIX OF WP(C) 39052/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE PENALTY ORDER NO. IBM- I/IR-13/14-15/ OR-21/2018-19 DATED 14.11.2018 (2013-14).
WP(C).No.25028 of 2018 & CONNECTED CASES 46 APPENDIX OF WP(C) 39054/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE PENALTY ORDER NO.IBM-I/IR- 12/14-15/OR-20/2018-19 DATED 14.11.2018(2013-14).
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.