Umaifa Beevi vs. State Tax Officer
Original PDF →NO.32010694986/2015-16 DATED 26.06.2018 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P2OF THE INTERIM ORDER PASSED BY THIS HON'ABLE COURT IN W.P.(C)NO.11335/2018 DATED 04.04.2018. W.P.(C) No. 30160/2018 & Conn.Cases -66- APPENDIX OF WP(C) 38521/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE NOTICE UNDER SECTION 25(1) OF THE KVAT ACT ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2013-14 DATED 11.10.2018
W.P.(C) No. 30160/2018 & Conn.Cases -67- APPENDIX OF WP(C) 38567/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF SUMMONS DATED 6.9.2018 ISSUED BY 4TH RESPONDENT EXHIBIT P2OF ORDER DATED 27.4.2018 IN WPC.14625/2018
W.P.(C) No. 30160/2018 & Conn.Cases -68- APPENDIX OF WP(C) 38721/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF ANNUAL RETURN IN FORM 10 FOR THE YEAR 2012-13 EXHIBIT P2 COPY OF ASSESSMENT ORDER DATED 22.10.2018 ISSUED BY THE 1ST RESPONDENT UNDER SECTION 25 (1) FOR THE YEAR 2012-13 EXHIBIT P3 COPY OF INTERIM ORDER DATED 13.4.2018 ISSUED BY THIS HONBLE COURT IN WPC NO. 13552 OF 2018
W.P.(C) No. 30160/2018 & Conn.Cases -69- APPENDIX OF WP(C) 38956/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER PASSED BY 1ST RESPONDENT FOR THE YEAR 2013-14 DATED 31.7.2018. EXHIBIT P2OF THE DEMAND NOTICE IN FORM NO.12 ISSUED BY 1ST RESPONDENT DATED 31.7.2018. W.P.(C) No. 30160/2018 & Conn.Cases -70- APPENDIX OF WP(C) 39104/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE PENALTY ORDER NO.IBM-IV/IR- 250/13-14/OR-24/18-19 DATED 16/11/2018. W.P.(C) No. 30160/2018 & Conn.Cases -71- APPENDIX OF WP(C) 39130/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 THEOF THE ASSESSMENT ORDER DATED 26.09.2018 FOR THE YEAR 2014-2015 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER. EXHIBIT P2 THEOF THE INTERIM STAY ORDER IN WPC NO.13930 OF 2018 DATED 13TH APRIL 2018.
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.