Konkan Storage Systems (Kochi) PVT. LTD vs. The State Tax Officer
Original PDF →WP(C)/19342/2019HC KeralaGSTCNR KLHC01049431201916 July 2019Bench: HONOURABLE MR.JUSTICE S.V.BHATTI5 pages
PASSED BY THE 1ST RESPONDENT FOR THE YEAR 2012-13, DATED 19-02-2019 EXHIBIT P2OF THE APPEAL FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT AGAINST EXT.P-1 ORDER DT. 12-06-2019 EXHIBIT P3OF THE APPLICATION FOR STAY FILED BEFORE THE 2ND RESPONDENT DATED 12-06-2019 ALONG WITH EXT.P2 APPEAL EXHIBIT P4OF THE INTERLOCUTORY APPLICATION TO CONDONE DELAY FILED BY THE PETITIONER,DATED 12-06-2019 EXHIBIT P5OF THE DEMAND NOTICE ISSUED UNDER R.R ACT DT. 14-06-2019 RESPONDENTS' EXHIBITS: NIL \\// PA TO JUDGE PV
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.