M/S.Palatty Distributors vs. The State Tax Officer
Original PDF →NO.32020991392/15-16 DATED 01-02-2018 ISSUED BY THE 1ST RESPONDENT TO THE PETITION FOR THE YEAR 2015-16 EXHIBIT P4:OF THE CONSTITUTIONAL [101ST AMENDMENT] ACT 2016. EXHIBIT P5:OF THE UNION LIST (LIST 1) TO THE SEVENTH SCHEDULE TO THE CONSTITUTION OF INDIA. EXHIBIT P6:OF THE STATE LIST (LIST II) TO THE SEVENTH SCHEDULE TO THE CONSTITUTION OF INDIA. EXHIBIT P7:OF THE NOTIFICATION NO.: SO 2986(E) DATED 16-09-2016 ISSUED BY THE DEPARTMENT OF REVENUE, GOVERNMENT OF INDIA. EXHIBIT P8:OF THE INTERIM ORDER ISSUED BY HON'BLE COURT OF KERALA IN W.P.(C) NO.11335 DATED 04-04-2018. WP(C).No.18472 of 2018 & CONNECTED CASES 31 APPENDIX OF WP(C) 15666/2018 PETITIONER'S/S EXHIBITS: P1OF THE ASSSESSMENT ORDER NO.32151298724/11-12 DATED 30.1.2018 ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2011-12 P2OF THE ASSSESSMENT ORDER NO.32151298724/13-14 DATED 30.1.2018 ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2013-14 P3OF THE INTEIRM ORDER PASSED BY THIS HON'BLE COURT IN WPC.11335/2018 DATED 4.4.2018 P4OF THE REVENUE RECOVERY NOTICE ISSUED BY THE 5TH RESPONDENT DEMANDING THE PAYMENT OF THE ASSESSED TAX IN EXHIBITS P1 & P2 ORDERS DATED 26.4.2018
WP(C).No.18472 of 2018 & CONNECTED CASES 32 APPENDIX OF WP(C) 15670/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE NOTICE DATED 11.12.2017 FOR 2014-15 ISSUED BY THE 1ST RESPONDENT EXHIBIT P2OF THE NOTICE DATED 11.12.2017 FOR 2015-16 ISSUED BY THE 1ST RESPONDENT EXHIBIT P3OF THE REPLY DATED 2.4.2018 FOR THE YEAR 2014-15 FILED BEFORE THE 1ST RESPONDENT EXHIBIT P4OF THE REPLY DATED 2.4.2018 FOR THE YEAR 2015-16 FILED BEFORE THE 1ST RESPONDENT EXHIBIT P5OF THE ASSESSMENT ORDER NO.32072092119/2014-15 DATED 26.3.2018 ISSUED BY THE 1ST RESPONDENT EXHIBIT P6OF THE ASSESSMENT ORDER NO.32072092119/2015-16 DATED 26.3.2018 ISSUED BY THE 1ST RESPONDENT EXHIBIT P7 TRUE COPIES OF THE ORDERS IN WPC NO 11335/2018 & 13552/2018 OF THIS HONOURABLE COURT
WP(C).No.18472 of 2018 & CONNECTED CASES 33 APPENDIX OF WP(C) 15671/2018 PETITIONER'S/S EXHIBITS: EXHIBIT-P1OF THE PRE ASSESSMENT NOTICE NO. 32080872295/2011-12 DATED 10/04/2018 ISSUED BY THE IST RESPONDENT EXHIBIT-P2OF THE INTERIM OREER PASSED BY THIS HONOURABLE COURT IN W.P(C) 11335/2018 DATED 04/04/2O18
WP(C).No.18472 of 2018 & CONNECTED CASES 34 APPENDIX OF WP(C) 16070/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ORDER ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2011-12 EXHIBIT P2OF THE ORDER IN W.P.(C). NO. 11335/2018 OF THIS HON'BLE COURT EXHIBIT P1 COPY OF ORDER ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2011-12. EXHIBIT P2 COPY OF ORDER IN W.P.C. NO. 11335/2018 OF THIS HON'BLE COURT.
WP(C).No.18472 of 2018 & CONNECTED CASES 35 APPENDIX OF WP(C) 18473/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1.OF THE NOTICE NO.32080672192/2013-14 DATED 17.05.2018. WP(C).No.18472 of 2018 & CONNECTED CASES 36 APPENDIX OF WP(C) 28073/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER PASSED BY 1ST RESPONDENT FOR THE YEAR 2012-13 DATED 28.05.2018 EXHIBIT P2OF THE DEMAND NOTICE IN FORM NO.12 ISSUED BY 1ST RESPONDENT DATED 25.06.2018
WP(C).No.18472 of 2018 & CONNECTED CASES 37 APPENDIX OF WP(C) 29481/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER PASSED BY THE FIRST RESPONDENT UNDER SECTION 25(1) FOR THE YEAR 2013-14 DATED 09.08.2018 EXHIBIT P1OF THE ASSESSMENT ORDER PASSED BY THE 1ST RESPONDENT UNDER S.25(1)FOR THE YEAR 2013-2014,DT 9.8.2018
WP(C).No.18472 of 2018 & CONNECTED CASES 38 APPENDIX OF WP(C) 29488/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF NOTICE DATED 13.8.2018 ISSUED BY 1ST RESPONDENT UNDER SEC.25(1) OF KVAT ACT FOR THE YEAR 2014-15
WP(C).No.18472 of 2018 & CONNECTED CASES 39 APPENDIX OF WP(C) 34073/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 AOF THE NOTICE NO. 32030324065/16-17 DATED 17.09.2018 ISSUED BY THE 2ND RESPONDENT UNDER SECTION 25(1) OF THE KVAT ACT.
WP(C).No.18472 of 2018 & CONNECTED CASES 40 APPENDIX OF WP(C) 34288/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER DATED 29.08.2018 FOR THE YEAR 2016-17 ISSUED BY THE THIRD RESPONDENT TO THE PETITIONER. EXHIBIT P2OF THE INTERIM ORDER DATED 04.04.2018 PASSED BY THIS HON'BLE COURT IN WP(C)NO.11335/2018. EXHIBIT P2 AOF THE INTERIM ORDER DATED 03.10.2018 PASSED BY THIS HON'BLE COURT IN WP(C)NO.32076/2018. WP(C).No.18472 of 2018 & CONNECTED CASES 41 APPENDIX OF WP(C) 40482/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 AOF THE NOTICE NO.32021452844/2015-16 DATED 28.11.2018 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER FOR THE ASSESSMENT YEAR 2015-16. WP(C).No.18472 of 2018 & CONNECTED CASES 42 APPENDIX OF WP(C) 42281/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 AOF THE PRE-ASSESSMENT NOTICE ISSUED U/S 25(1) FOR THE YEAR 2011-12 DATED 4.7.2018 EXHIBIT P1 (a) AOF THE PRE-ASSESSMENT NOTICE ISSUED U/S 25(1) FOR THE YEAR 2012-13 DATED 4.7.2018 EXHIBIT P1 (b) AOF THE PRE-ASSESSMENT NOTICE ISSUED U/S 25(1) FOR THE YEAR 2015-16 DATED 4.7.2018 EXHIBIT P2 AOF THE PROCEEDINGS OF ASSESSMENT PASSED U/S 25(1) FOR THE YEAR 2011-12 DATED 28.9.2018 EXHIBIT P2 (a) AOF THE PROCEEDINGS OF ASSESSMENT PASSED U/S 25(1) FOR THE YEAR 2012-13 DATED 28.9.2018 EXHIBIT P2 (b) AOF THE PROCEEDINGS OF ASSESSMENT PASSED U/S 25(1) FOR THE YEAR 2015-16 DATED 28.9.2018
WP(C).No.18472 of 2018 & CONNECTED CASES 43 APPENDIX OF WP(C) 42675/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 AOF THE NOTICE NO.32021452844/2015-16 DATED 28.11.2018 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER FOR THE ASSESSMENT YEAR 2015-16.
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.